High Courts04 Mar 2010Dismissed
Paramjeet Singh Rai and Atul Mittal and Another Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0167
Punjab State Legislature (Delegation of Powers) Act, 1984 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 209 of 243
High Courts04 Mar 2010Allowed
Jumma Vs Khubi Ram (died) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 739 : (2010) 2 RCR(Civil) 719
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Mar 2010Dismissed
Smt. Satya Devi Vs Sh. Surinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0149
Arbitration Act, 1940 — Section 32, 33Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts04 Mar 2010Allowed
Ashoka Distillers and Chemicals Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 176 ECR 245
Constitution of India, 1950 — Article 226
High Courts04 Mar 2010Dismissed
Jalandhar Improvement Trust Vs Shri Harjinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 750
High Courts04 Mar 2010Dismissed
G.C. Verma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0105
Constitution of India, 1950 — Article 226
High Courts04 Mar 2010Dismissed
Usha Rani Vs Shiv Charan and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 401Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts04 Mar 2010Allowed
Janak Steel Tubes Limited Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2010) 177 ECR 9 : (2010) 28 STT 488
Central Excises and Salt Act, 1944 — Section 11A, 11B, 4
High Courts04 Mar 2010
Baldev Raj and Others Vs Registrar, Panjab University and Others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 301 : (2010) 4 RCR(Civil) 273 : (2010) 4 RCR(Criminal) 324 : (2010) 6 SLR 603
High Courts04 Mar 2010Dismissed
Commissioner of Central Excise Vs Adhunik Alloys Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 221
Central Excises and Salt Act, 1944 — Section 35G
High Courts04 Mar 2010Dismissed
Iqbal Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 130
Stamp Act, 1899 — Section 47A
High Courts04 Mar 2010Dismissed
Pardeep Kumar Vs Manbir Singh and Another
Punjab And Haryana At Chandigarh · AIR 2011 P&H 324 : (2011) 1 BC 119 : (2010) 3 CivCC 564 : (2010) 3 RCR(Civil) 410 : (2010) 3 RCR(Criminal) 193 : (2010) 2 RCR(Criminal) 193
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Mar 2010Allowed
M/s Garg Traders Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 66402
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 22, 29, 30(3)
High Courts04 Mar 2010Allowed
Harchand Singh Vs Reliable Agro Engineering Services (Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (2010) 158 PLR 564
Arbitration Act, 1940 — Section 2, 3, 33, 34Evidence Act, 1872 — Section 114
High Courts03 Mar 2010Allowed
Ashok Kumar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 995
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts03 Mar 2010Allowed
C.C.E. Vs Creative Dyeing and Printing Mills Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 625
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(2), 11A(2A), 11A(2B)
High Courts03 Mar 2010
Munna Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 736 : (2010) 5 RCR(Civil) 960
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts03 Mar 2010Dismissed
Bambinoo Foods Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 734
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts03 Mar 2010Dismissed
Jasbir Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 83
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts03 Mar 2010
Balwinder Singh and Another Vs State
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0309
Penal Code, 1860 (IPC) — Section 302, 324, 450