High Courts04 Mar 2010Dismissed
Amar Nath Vs Dr. Tejinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 499 : (2010) 158 PLR 748 : (2010) 4 RCR(Civil) 749
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 208 of 243
High Courts04 Mar 2010Dismissed
Baldev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0313
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Mar 2010Allowed
Vasu Knitwear Vs Commissioner of Central Excise and Another
Punjab And Haryana At Chandigarh · (2010) 177 ECR 81 : (2010) 26 STT 120
Central Excises and Salt Act, 1944 — Section 11A
High Courts04 Mar 2010
Gurinderjit Singh and Another Vs Karamjeet Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 174
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts04 Mar 2010Dismissed
Jeet Ram Vs Ved Prakash and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0272
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Mar 2010
Swarn Ram and Others Vs Jaimal Ram
Punjab And Haryana At Chandigarh · (2010) 158 PLR 752 : (2010) 5 RCR(Civil) 652
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 5
High Courts04 Mar 2010Dismissed
Daljeet Singh and Another and Gurvinder Singh Oberoi and Others Vs The District Judge and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0263
Punjab Town Improvement Act, 1922 — Section 42(1)
High Courts04 Mar 2010Dismissed
Rinku @ Narender Kumar, Sandeep, Dariya Singh and Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts04 Mar 2010Allowed
Jagrup Singh Chahal and Hardeep Singh and Others Vs Raunaq Ram
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 194, 195, 201, 420
High Courts04 Mar 2010
Satpal and Another Vs Radhey Shyam and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0258
Constitution of India, 1950 — Article 227
High Courts04 Mar 2010
Ram Murti Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0239
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts04 Mar 2010
State of Punjab Vs State Information Commissioner, Punjab
Punjab And Haryana At Chandigarh · (2010) 4 PLR 157 : (2010) 4 RCR(Civil) 774
Right to Information Act, 2005 — Section 20
High Courts04 Mar 2010
Tej Pal and Another Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0233
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts04 Mar 2010Dismissed
Parkash Kaur and Others Vs Rajvir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0216
High Courts04 Mar 2010
Union of India (UOI) and Others Vs Pawan and Co.
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0210
Arbitration and Conciliation Act, 1996 — Section 11, 16, 34, 37Constitution of India, 1950 — Article 136
High Courts04 Mar 2010Dismissed
Sardari Lal Vs Swaran Singh
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0207
High Courts04 Mar 2010Dismissed
P.R. Steel Industries Inside Lohgarh Gate Katra Moti Ram and Others Vs Swastika Agro Industrial Corporation
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0206
High Courts04 Mar 2010
Renu Bala and Another Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0188
Evidence Act, 1872 — Section 114, 50Insurance Act, 1938 — Section 39Penal Code, 1860 (IPC) — Section 494, 495, 497, 498A
High Courts04 Mar 2010
Smt. Asgari and Others Vs Khursheed and Others Hamida Vs Smt. Asgari and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0187
Motor Vehicles Act, 1988 — Section 166
High Courts04 Mar 2010Dismissed
Mohinder Singh Vs Jagir Singh
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0168