High Courts08 Mar 2010Dismissed
Balraj and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0162
Land Acquisition Act, 1894 — Section 4, 5A, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 207 of 243
High Courts08 Mar 2010
Lakhbir Singh and Others and Bhajan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 356
High Courts08 Mar 2010Dismissed
Commissioner of Income Tax Vs Deepak Kumar
Punjab And Haryana At Chandigarh · (2010) 232 CTR 78
Income Tax Act, 1961 — Section 10, 143, 260A, 271
High Courts08 Mar 2010Dismissed
Rajesh Kumar Vs Kusum Lata and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 775
High Courts08 Mar 2010
Punjab Water Supply and Sewerage Board and Others Vs Amrinder Singh Sidhu and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 768
High Courts08 Mar 2010Allowed
Vikas Sehgal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 70
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61
High Courts05 Mar 2010Allowed
Smt. Soni Bai Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 761
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 300A
High Courts05 Mar 2010Dismissed
Munish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0317
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A
High Courts05 Mar 2010Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Parveen Bansal and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0234
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 170
High Courts05 Mar 2010Allowed
Chaman Lal Vs David and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 758
Evidence Act, 1872 — Section 63, 64, 65, 66, 74
High Courts05 Mar 2010Dismissed
Satnam Overseas Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 755 : (2010) 5 RCR(Civil) 958
Haryana Rural Development Act, 1986 — Section 5
High Courts05 Mar 2010
Hans Raj Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 377
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Mar 2010Dismissed
United India Insurance Company Vs Ashish Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0112
Motor Vehicles Act, 1988 — Section 170
High Courts05 Mar 2010Allowed
Anupam and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 221, 300, 482Dowry Prohibition Act, 1961 — Section 6Hindu Marriage Act, 1955 — Section 11
High Courts05 Mar 2010Dismissed
Union Territory Vs Nachhattar Singh and Others Matu Ram Vs Union of India (UOI) Gurmeet Kaur and Others Vs Union Territory
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0101
Land Acquisition Act, 1894 — Section 4
High Courts05 Mar 2010
Lakhi Ram Diwan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 30 VST 419
Haryana General Sales Tax Act, 1973 — Section 18
High Courts05 Mar 2010
Ruldu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 90
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(b)
High Courts05 Mar 2010Dismissed
State of Haryana Vs Manoj Kumar
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 62 : (2010) 3 RCR(Criminal) 62
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts05 Mar 2010Dismissed
National Conduit Pipes Vs Commissioner of Central Excise, Chandigarh
Punjab And Haryana At Chandigarh · (2012) 281 ELT 230
Central Excises and Salt Act, 1944 — Section 11AC
High Courts04 Mar 2010
Satinder Pal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 212
Criminal Procedure Code, 1973 (CrPC) — Section 482