High Courts09 Mar 2010Allowed
The Punjab State Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0152
Hindu Succession Act, 1956 — Section 2, 29, 4, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 205 of 243
High Courts09 Mar 2010Dismissed
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 120B, 201, 302, 304A, 34
High Courts09 Mar 2010
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0150
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 Mar 2010Dismissed
Rajesh Tiwari Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 5 SLR 642
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts09 Mar 2010Dismissed
Sucha Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts09 Mar 2010Allowed
Rajinder Vs Mani Ram and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0146
High Courts09 Mar 2010Dismissed
Devinder Singh Vs State of Punjab and Others Naginder Kaur and Another Vs Devinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 778
Constitution of India, 1950 — Article 226
High Courts09 Mar 2010
Smt. Gul Devi and Another Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0143
Evidence Act, 1872 — Section 165Motor Vehicles Act, 1988 — Section 146, 158, 166, 168, 169
High Courts09 Mar 2010
Rajinder Kumar alias Lovely Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 SLR 38
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 411
High Courts09 Mar 2010Allowed
The Punjab State and Others Vs Shri Chanan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 812
Punjab Land Reforms Act, 1972 — Section 21
High Courts09 Mar 2010
Prem Kumar and Others Vs The Chairman, Punjab Mandi Board
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0129
Punjab Agricultural Produce Market Service (Punishment and Appeal) Rules, 1988 — Rule 31(2)
High Courts09 Mar 2010Dismissed
Jai Singh and Others Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0128
Civil Procedure Code, 1908 (CPC) — Section 100, 35A
High Courts09 Mar 2010Allowed
Maghar Singh @ Bamb and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 34, 380
High Courts09 Mar 2010
Pritpal Singh and Others Vs The State
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0124
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 468
High Courts09 Mar 2010
Mulli alias Saddiq and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313
High Courts09 Mar 2010Dismissed
Rajinder Kumar Sharma and Others Vs Naresh Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 799 : (2010) 3 RCR(Civil) 562
High Courts09 Mar 2010Dismissed
Narinder Singh and Another Vs Assa Singh and Another
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 429 : (2010) 158 PLR 805
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 20
High Courts09 Mar 2010
Sukhwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 279Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 Mar 2010Allowed
Hawa Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0111
Constitution of India, 1950 — Article 254University Grants Commission Act, 1956 — Section 12A, 26, 3
High Courts09 Mar 2010Allowed
Rinku alias Shri Bhagwan and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0110
Penal Code, 1860 (IPC) — Section 323, 325, 34