High Courts10 Mar 2010Dismissed
Ramphal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 197
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 204 of 243
High Courts10 Mar 2010Allowed
Naibi Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts10 Mar 2010
State of Punjab Vs Piara Singh and another
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 74
Essential Commodities Act, 1955 — Section 7
High Courts09 Mar 2010
Luxmi Enterprises Vs Maa Sheetla Industries
Punjab And Haryana At Chandigarh · (2010) 4 BC 50 : (2010) 2 RCR(Criminal) 671
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts09 Mar 2010Dismissed
Mohan Fibre Products Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 30 VST 536
Central Sales Tax Act, 1956 — Section 6APunjab Value Added Tax Act, 2005 — Section 51
High Courts09 Mar 2010Dismissed
Narinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0315
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 320, 323, 325, 326
High Courts09 Mar 2010Dismissed
Anta and Another Vs Pala and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 785
Transfer of Property Act, 1882 — Section 53A
High Courts09 Mar 2010Allowed
Shiv Raj Pundir Vs The Haryana Agricultural University and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0290
High Courts09 Mar 2010Dismissed
Bansi Ram Vs Murti Shri Ram Chander Ji Maharaj
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 684 : (2010) 2 RCR(Rent) 55
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts09 Mar 2010Allowed
Resham Singh and Others Vs Gurmukh Singh and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0286
Constitution of India, 1950 — Article 227
High Courts09 Mar 2010
Sat Paul and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0285
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 149, 312, 313, 323
High Courts09 Mar 2010Dismissed
Kaushalya Devi (Dead) through L.Rs. Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 780
High Courts09 Mar 2010Allowed
Municipal Committee Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 793 : (2010) 3 RCR(Civil) 502
Punjab Municipal Act, 1911 — Section 172, 220
High Courts09 Mar 2010Allowed
Manjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 Mar 2010Dismissed
Gurcharan Singh and Others Vs Smt. Bachint Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0261
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts09 Mar 2010
Jasbir Singh Chhabra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1688 : (2010) 2 RCR(Civil) 474
Negotiable Instruments Act, 1881 (NI) — Section 138, 138Punjab Regional and Town Planning and Development Act, 1995 — Section 79, 79, 81, 81
High Courts09 Mar 2010Allowed
Devinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 Mar 2010Allowed
Budh Ram and Another Vs Balbir and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0209
Motor Vehicles Act, 1988 — Section 15, 166
High Courts09 Mar 2010Dismissed
Durga Parshad Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0208
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts09 Mar 2010Dismissed
Jai Kishan Dass and Others Vs The Haryana State and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 801 : (2010) 2 RCR(Civil) 848
Haryana Ceiling on Land Holdings Act, 1972 — Section 8(1)