High Courts12 Mar 2010Dismissed
Yousaf Masih Vs J.S. Yuhanna
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0266
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 202 of 243
High Courts12 Mar 2010
Khidmat Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 252
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 12Limitation Act, 1963 — Section 5
High Courts12 Mar 2010
Khidmat Singh Vs Joginder Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 3249 : (2011) 1 Marr.LJ 9
Civil Procedure Code, 1908 (CPC) — Section 41Criminal Procedure Code, 1973 (CrPC) — Section 438Limitation Act, 1963 — Section 3
High Courts12 Mar 2010
Upkar Singh Vs Harparkash Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Mar 2010
Nandi Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 6 RCR(Criminal) 1370
Penal Code, 1860 (IPC) — Section 148, 323, 325, 332, 333
High Courts12 Mar 2010Dismissed
Jashandeep Singh Vs Pardeep Singh
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 12, 13
High Courts12 Mar 2010Dismissed
Kulwant Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0139
High Courts12 Mar 2010Dismissed
Babu Lal Vs The Presiding Officer, Labour Court-II and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0137
High Courts12 Mar 2010Dismissed
Naresh @ Bholu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0136
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 34, 392, 395, 412
High Courts12 Mar 2010Allowed
Shukal and Sons Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 66401
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 21, 29, 3
High Courts12 Mar 2010
Ajay Goswami Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0133
High Courts12 Mar 2010Dismissed
Shobha Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0131
Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts12 Mar 2010
Paras Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 200, 36
High Courts12 Mar 2010Allowed
Shangara Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts12 Mar 2010Dismissed
Sandeep Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0117
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 212, 302
High Courts12 Mar 2010
State of Haryana Vs Surender Singh Mahabeer Singh Vs Surinder Singh and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts12 Mar 2010
Dilawar Singh and Another Vs Gurmeet Kaur and Others Smt. Kamla alias Guddi Vs Dilawar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0098
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts12 Mar 2010Allowed
Gurinderjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 482
High Courts12 Mar 2010
Ram Saran Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 251 : (2010) 158 PLR 611
Constitution of India, 1950 — Article 227
High Courts11 Mar 2010Allowed
Subhash Chander Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 631
Civil Procedure Code, 1908 (CPC) — Section 100(5)Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 42, 43