High Courts11 Mar 2010
Alam Khan and Another Vs ICICI Lombard Motor Insurance Company and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 1495 : (2010) 159 PLR 120
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 203 of 243
High Courts11 Mar 2010
Sampat Singh Vs Bhagwanti
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 74
Evidence Act, 1872 — Section 61, 65, 74Succession Act, 1925 — Section 63
High Courts11 Mar 2010
Makhan Singh Vs Joginder Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 986
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 123
High Courts11 Mar 2010
Makhan Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 747
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 123
High Courts11 Mar 2010
Gulzara Singh Vs Balram Kumar
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 832
Succession Act, 1925 — Section 63
High Courts11 Mar 2010
Commissioner of central Excise Vs Mico Glass Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 177 ECR 319
Central Excises and Salt Act, 1944 — Section 11AC
High Courts11 Mar 2010Dismissed
The Commissioner, Central Excise Commissionerate Vs Paul Steel (P) Ltd.
Punjab And Haryana At Chandigarh · (2010) 177 ECR 86 : (2010) 254 ELT 33 : (2010) 103 SCL 442
Central Excises and Salt Act, 1944 — Section 11A, 3A
High Courts11 Mar 2010
Naresh Kumar and others Vs Chanchal Rani and others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 668
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Mar 2010Dismissed
IFFCO Tokio General Insurance Co. Vs Chairman, Permanent Lok Adalat, Public Utility Services and Another
Punjab And Haryana At Chandigarh · AIR 2010 P&H 191
High Courts10 Mar 2010
Hari Parshad Sharma and Another Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 962
Land Acquisition Act, 1894 — Section 4, 6, 6(1)
High Courts10 Mar 2010
Sukhdev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 371
High Courts10 Mar 2010
Smt. Nancy Bhakoo Vs Sh. Gulzar Singh
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 732 : (2010) 159 PLR 619 : (2010) 2 RCR(Civil) 558 : (2010) 2 RCR(Criminal) 478
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Mar 2010
Commissioner of Income Tax Vs Jai Bhagwan
Punjab And Haryana At Chandigarh · (2010) 191 TAXMAN 368
Income Tax Act, 1961 — Section 154, 155(16), 260A, 45(5)
High Courts10 Mar 2010Allowed
Dr. M.C. Sharma Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 314
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 20
High Courts10 Mar 2010Dismissed
Rajiv Enterprises Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 35 VST 148
Punjab Value Added Tax Act, 2005 — Section 51(2), 51(4), 51(7)
High Courts10 Mar 2010Allowed
Neelam @ Neelam Sharda Vs Smt. Primla Gautam
Punjab And Haryana At Chandigarh · (2010) 158 PLR 562
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Mar 2010
Jagdish Singh Vs Davinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0220
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii), 15(5)
High Courts10 Mar 2010Allowed
Sonia Sachdeva alias Bharti Sachdeva Vs Saroj Bala alias Sudesh Kumari and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0182
High Courts10 Mar 2010Dismissed
Janak Raj Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 57
High Courts10 Mar 2010Allowed
Smt. Neeta Sinha Vs P.S. Raj Steels Private Ltd.
Punjab And Haryana At Chandigarh · (2010) 4 BC 207 : (2010) 3 CivCC 315 : (2010) 4 Crimes 50 : (2010) 159 PLR 4 : (2010) 3 RCR(Civil) 625 : (2010) 3 RCR(Criminal) 509
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138