COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 201 of 243

High Courts15 Mar 2010

Satish Kumar Vs State Bank of India and Another

Punjab And Haryana At Chandigarh · (2010) 1 BC 540 : (2010) 158 PLR 497

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17

High Courts15 Mar 2010Dismissed

Iswanti and Others Vs Haryana Urban Development Authority and Others

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0092

Constitution of India, 1950 — Article 14

High Courts15 Mar 2010Dismissed

Tarlok Singh and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 681 : (2010) 159 PLR 127

Constitution of India, 1950 — Article 14

High Courts15 Mar 2010Dismissed

Mastan Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 5

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412

High Courts15 Mar 2010Dismissed

Narender @ Langra Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 647

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304

High Courts15 Mar 2010Dismissed

State of Haryana Vs Surender @ Shailender

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 15

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 304B, 307, 498A

High Courts15 Mar 2010

Rajinder Kumar Vs State (U.T. Administration)

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 320, 326

High Courts15 Mar 2010Allowed

Goyal Motor Parts Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 38 VST 159

High Courts12 Mar 2010Allowed

State of Punjab and Another Vs Shamsher Singh

Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 568

Central Civil Services (Pension) Rules, 1972 — Rule 48, 49Civil Procedure Code, 1908 (CPC) — Section 80Punjab Civil Services Rules — Rule 3.17A, 4.19, 5.32A, 6.12(2), 6.19C

High Courts12 Mar 2010Dismissed

Devi Singh Vs Gram Panchayat and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 637

Civil Procedure Code, 1908 (CPC) — Section 151Forest Act, 1927 — Section 4, 5Limitation Act, 1963 — Section 5

High Courts12 Mar 2010Allowed

Dinesh Kumar and Another Vs Smt. Neelam Handa and Others

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0296

High Courts12 Mar 2010Allowed

Paramjit Singh, Gallery Assistant, Arms Gallery and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0295

High Courts12 Mar 2010Dismissed

Darshan Singh (Since Deceased) through L.Rs. Vs Kushat Ashram (Regd.)

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0294

East Punjab Urban Rent Restriction Act, 1949 — Section 13

High Courts12 Mar 2010Allowed

Jaswinder Singh and Others Vs Punjab State Electricity Board and Others

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0293

High Courts12 Mar 2010Allowed

Bhupinder Singh and Harbhajan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0292

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 380, 447, 448, 457

High Courts12 Mar 2010Dismissed

Gurdeep Ram @ Shamma Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0291

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts12 Mar 2010Allowed

Harpreet Kaur and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0289

High Courts12 Mar 2010Dismissed

Manohar Lal Vs Smt. Usha Rani

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0288

Hindu Marriage Act, 1955 — Section 13

High Courts12 Mar 2010Dismissed

Dr. Satya Nand Vs Municipal Committee

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0276

High Courts12 Mar 2010Allowed

Jaswant Ram Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 6 RCR(Criminal) 1243

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376, 506, 509, 511