High Courts16 Mar 2010
Simranjit Singh @ Soni Vs Rajinder Kaur
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 312
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 199 of 243
High Courts16 Mar 2010
Mahinder Pal Vs Hari Saran
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 65701
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts16 Mar 2010
Gejo (Dead) Through Lrs. Vs Kanwar Raj Singh (Dead) Through Lrs.
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 356
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 74, 77Registration Act, 1908 — Section 47
High Courts16 Mar 2010
Gurbax Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 3
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6National Highways Act, 1956 — Section 3A(1), 3D(1)
High Courts16 Mar 2010Allowed
Sushil Kumar @ Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 18
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts16 Mar 2010Dismissed
Oriental Insurance Company Vs Mukesh
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 508
High Courts16 Mar 2010Allowed
Kashmira Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2011) LLR 155
High Courts15 Mar 2010
Meenu Goyal Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2010) 255 ELT 38
Customs Act, 1962 — Section 110(2), 124, 130A
High Courts15 Mar 2010Allowed
Sarwan Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0283
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15Penal Code, 1860 (IPC) — Section 407, 468, 471
High Courts15 Mar 2010
Municipality Gharaunda Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0282
High Courts15 Mar 2010
State of Haryana Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 313Penal Code, 1860 (IPC) — Section 302, 309, 328
High Courts15 Mar 2010
The Haryana State Federation of Consumers' Cooperative Wholesale Store Ltd. Vs The Commissioner and Secretary to Govt. Haryana, Department of Cooperation and Another Yash Pal Singh Rana Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0280
Constitution of India, 1950 — Article 226
High Courts15 Mar 2010Allowed
Anjani Kumar Sharma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0279
High Courts15 Mar 2010
Samarjeet and Ram Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420
High Courts15 Mar 2010Allowed
Mool Chand Vs Uttar Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0277
High Courts15 Mar 2010Dismissed
National Insurance Company Ltd. Vs Kamlesh and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0275
Motor Vehicles Act, 1988 — Section 170
High Courts15 Mar 2010Allowed
Harjinder Singh Saggu Vs The Financial Commissioner, Taxation and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 923 : (2010) 3 RCR(Civil) 205
Constitution of India, 1950 — Article 14, 142, 226
High Courts15 Mar 2010
Avon Trading Company and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 824
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 408, 409
High Courts15 Mar 2010
Subhash Singhal Vs Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0270
Civil Procedure Code, 1908 (CPC) — Section 151