COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 198 of 243

High Courts18 Mar 2010Allowed

Karnail Singh @ Mahi @ Kala Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 176

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 52, 55, 57

High Courts18 Mar 2010

Commissioner of Central Excise Vs Vimal Alloys (P.) Ltd.

Punjab And Haryana At Chandigarh · (2010) 26 STT 211

Central Excise Rules, 1944 — Rule 57A

High Courts18 Mar 2010Allowed

Harminder Singh Vs Rajinder Singh and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 570 : (2010) 3 RCR(Civil) 11

Criminal Procedure Code, 1973 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 153A, 171E, 171F, 376, 376A

High Courts18 Mar 2010Allowed

Sorab Singh Gill Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · AIR 2010 P&H 83

Citizenship Act, 1955 — Section 7A, 7B, 7B(1), 7B(2)Constitution of India, 1950 — Article 124, 16, 217, 21A, 298Representation of the People Act, 1950 — Section 16

High Courts18 Mar 2010

Kala Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1210

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304 PartII, 323, 506

High Courts18 Mar 2010

Anshu Rani Vs Rohit Vij

Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1060

Criminal Procedure Code, 1973 (CrPC) — Section 438Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326

High Courts18 Mar 2010

Anshu Rani : Rohit Vij Vs Rohit Vij|Anshu Rani

Punjab And Haryana At Chandigarh · (2010) 3 ICC 730 : (2010) 2 RCR(Civil) 660

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 3 Rule 1Hindu Marriage Act, 1955 — Section 13B

High Courts18 Mar 2010

Commissioner of C. Ex. Vs Dashmesh Castings Pvt. Ltd.

Punjab And Haryana At Chandigarh · (2010) 257 ELT 225

High Courts18 Mar 2010Dismissed

Sohan Lal Jhanji and Another Vs Rekha Jhanji Brar and Others

Punjab And Haryana At Chandigarh · (2010) 3 CivCC 612 : (2010) 159 PLR 56

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 52Hindu Succession Act, 1956 — Section 15, 16

High Courts18 Mar 2010Allowed

Viklang Sang Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0040

Constitution of India, 1950 — Article 14, 16, 38, 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33, 47

High Courts17 Mar 2010Dismissed

Commissioner of Income Tax Vs Veer Overseas Ltd.

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0359

Income Tax Act, 1961 — Section 139, 142, 143, 147, 148

High Courts17 Mar 2010Allowed

Santokh Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0342

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7

High Courts17 Mar 2010Dismissed

Commissioner of Income Tax Vs Patiala Co-op. Sugar Mills Ltd.

Punjab And Haryana At Chandigarh · (2012) 206 TAXMAN 64

Income Tax Act, 1961 — Section 143(3), 260A

High Courts17 Mar 2010Dismissed

Bank of Baroda Vs A.K. Sharma and Others

Punjab And Haryana At Chandigarh · (2010) 4 LLJ 423

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 72Limitation Act, 1963 — Article 113, 4, 17(1)

High Courts17 Mar 2010

Swaran Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1665 : (2011) 5 RCR(Criminal) 802

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 34, 54Penal Code, 1860 (IPC) — Section 392

High Courts17 Mar 2010

Commissioner of C. Ex. Vs Dutt Multimetals Ltd.

Punjab And Haryana At Chandigarh · (2010) 254 ELT 461

High Courts17 Mar 2010Dismissed

Commissioner of Central Excise Vs Customs and C. Ex. Sett. Commission

Punjab And Haryana At Chandigarh · (2010) 256 ELT 70

Central Excises and Salt Act, 1944 — Section 32E, 32F(5), 32I

High Courts17 Mar 2010Dismissed

Beant Singh Vs Jaskaranjit Kaur Sandhu and others

Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 63 : (2010) 3 RCR(Criminal) 687

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts17 Mar 2010Dismissed

Pirthi @ Prithvi Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0009

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Penal Code, 1860 (IPC) — Section 307, 326

High Courts16 Mar 2010Dismissed

Commissioner of Income Tax Vs Saluja Exim Ltd.

Punjab And Haryana At Chandigarh · (2010) 329 ITR 603

Income Tax Act, 1961 — Section 115 JB(2), 143(3), 263, 80HHC(1B)