High Courts22 Mar 2010
Smt. Veero Devi Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 66
Civil Procedure Code, 1908 (CPC) — Section 103
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 197 of 243
High Courts22 Mar 2010Dismissed
Lakhi Ram (died) through L.Rs. Vs Sh. Bhalle
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0169
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Mar 2010Dismissed
Randhir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 307, 324, 325, 326
High Courts22 Mar 2010Dismissed
Pritibha Jhangi Vs Devinder Kumar Singla
Punjab And Haryana At Chandigarh · (2010) 159 PLR 62 : (2010) 3 RCR(Civil) 649 : (2010) 2 RCR(Rent) 124
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts22 Mar 2010Allowed
Nihal Khan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 148, 149, 323, 325, 376
High Courts19 Mar 2010Allowed
Standard Service Station Vs The Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (2011) 1 LLJ 571 : (2010) 159 PLR 147
Employees State Insurance Act, 1948 — Section 2, 74, 75, 76, 85B
High Courts19 Mar 2010Allowed
Jasvir Singh Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 46 : (2010) 3 RCR(Civil) 654
Registration Act, 1908 — Section 23, 24, 25, 26, 31
High Courts19 Mar 2010Allowed
Commando Jasbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 159 PLR 44
High Courts19 Mar 2010Allowed
Ramesh Kumar Vs Surat Singh and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 42 : (2010) 3 RCR(Civil) 647
High Courts19 Mar 2010
Ranjit Kaur Madaan Vs Surinder Singh Pelia
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1185 : (2010) 3 LLR 77 : (2010) 2 LLR 330 : (2010) 3 RCR(Civil) 409 : (2010) 1 RCR(Rent) 537
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts19 Mar 2010
Subhani (Dead) Through L.Rs. Vs Abdul Rahim
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 310
High Courts19 Mar 2010Allowed
Hardeep Kumar and Others Vs Kailash Chand and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 40
High Courts19 Mar 2010Dismissed
Vineet Aggarwal Vs Brijbala and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 50
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 227
High Courts19 Mar 2010Allowed
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 367
High Courts19 Mar 2010Dismissed
Madan Lal @ Maddi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 686
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 57
High Courts19 Mar 2010Dismissed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 229
Penal Code, 1860 (IPC) — Section 304A
High Courts18 Mar 2010
Commissioner of C. Ex. Vs Steel Strips Alloys
Punjab And Haryana At Chandigarh · (2010) 254 ELT 410
High Courts18 Mar 2010
Commissioner of C. Ex. Vs Nabha Steel (P) Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 252
Central Excise Rules, 1944 — Rule 57A
High Courts18 Mar 2010Allowed
Harjeet Singh and Others Vs Mehar Singh
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 568 : (2010) 159 PLR 52 : (2010) 4 RCR(Civil) 16
Civil Procedure Code, 1908 (CPC) — Section 10, 11
High Courts18 Mar 2010
Commissioner of C. Ex. Vs Industrial Cable Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 32
Central Excises and Salt Act, 1944 — Section 11A