High Courts23 Mar 2010
Commr. of C. Ex. Vs Varinder Agro Chemicals Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 37
Customs Act, 1962 — Section 46
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 196 of 243
High Courts23 Mar 2010
Ram Diya Vs Hukam and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 285
Specific Relief Act, 1963 — Section 20
High Courts23 Mar 2010Dismissed
Bhuja Ram (Died) through L.Rs. and Others Vs Tek Chand and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 69
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Mar 2010
Harbans Singh (Dead) Through Lrs. Vs Rajinder Singh Alias Kartar Singh
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 348
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100Limitation Act, 1963 — Article 13Specific Relief Act, 1963 — Section 16(c), 19, 20
High Courts23 Mar 2010
Ram Sukh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1671 : (2011) 5 RCR(Criminal) 806
Evidence Act, 1872 — Section 3, 8Penal Code, 1860 (IPC) — Section 300, 302
High Courts23 Mar 2010
Sunil Kumar Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2552 : (2010) 5 RCR(Civil) 940 : (2010) 3 RCR(Civil) 569
Punjab Municipal Act, 1911 — Section 188Transfer of Property Act, 1882 — Section 41, 54Waqf Act, 1995 — Section 83, 85
High Courts23 Mar 2010
Rattan Lal Vs Jyoti Parshad
Punjab And Haryana At Chandigarh · (2010) LabIC 3432 : (2010) 3 RCR(Civil) 574 : (2010) 2 RCR(Rent) 101
Evidence Act, 1872 — Section 35
High Courts23 Mar 2010
Baru Ram & Ors. Vs State of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2638 : (2010) 3 LLR 463 : (2010) 3 RCR(Civil) 754
Land Acquisition Act, 1894 — Section 18Payment of Wages Act, 1936 — Section 1
High Courts23 Mar 2010
Baru Ram & Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0194
Land Acquisition Act, 1894 — Section 23
High Courts23 Mar 2010Allowed
Som Nath @ Soma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 452
High Courts22 Mar 2010
Indian Oil Corporation Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 45 VST 254
Haryana General Sales Tax Act, 1973 — Section 40
High Courts22 Mar 2010
Collector of Central Excise Vs Rollatainers Ltd.
Punjab And Haryana At Chandigarh · (2010) 26 STT 481
Central Excise Rules, 1944 — Rule 57A
High Courts22 Mar 2010
Commissioner of C. Ex. Vs Escorts Limited
Punjab And Haryana At Chandigarh · (2010) 254 ELT 38
High Courts22 Mar 2010
Gurmit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 59
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Mar 2010
Commissioner of Central Excise Vs BCR Ltd.
Punjab And Haryana At Chandigarh · (2010) 26 STT 207
Central Excise Rules, 1944 — Rule 57A
High Courts22 Mar 2010Dismissed
Som Parkash Vs Smt. Santosh Chaudhary
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0256
Representation of the People Act, 1951 — Section 100, 101, 19A, 58, 80
High Courts22 Mar 2010Dismissed
Anita Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 112
Criminal Procedure Code, 1973 (CrPC) — Section 293Penal Code, 1860 (IPC) — Section 302, 328
High Courts22 Mar 2010
Om Parkash Vs State Bank of India
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2424 : (2011) 5 RCR(Civil) 851
Civil Procedure Code, 1908 (CPC) — Section 34Income Tax Act, 1961 — Section 37(3a)
High Courts22 Mar 2010
Dharampal Vs Ram Jawari
Punjab And Haryana At Chandigarh · (2010) 3 CCC 377 : (2010) 3 CivCC 377 : (2010) 3 RCR(Civil) 361
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6(1)
High Courts22 Mar 2010Dismissed
Gopal Krishan Arya and Another Vs Devender Divedi and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0174