High Courts29 Mar 2010Allowed
Anita Dahiya (wrongly mentioned) @ Anita Rani @ Anita Garg Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 400
Evidence Act, 1872 — Section 65(f)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 194 of 243
High Courts29 Mar 2010Dismissed
Archana Rastogi Vs Vivek Rastogi
Punjab And Haryana At Chandigarh · (2010) 159 PLR 83
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Mar 2010
Dalbir Singh @ Balbir Singh & Anr. Vs Anokh Singh
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2423 : (2011) 5 RCR(Civil) 857
Limitation Act, 1963 — Section 14Punjab Tenancy Act, 1887 — Section 50, 77
High Courts29 Mar 2010
Devinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0077
Constitution of India, 1950 — Article 14, 15, 16, 341
High Courts29 Mar 2010Dismissed
Food Corporation of India and Others Vs Nand Gopal
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0070
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts29 Mar 2010
Commissioner of Wealth Tax Vs Smt. Kamal Saroj
Punjab And Haryana At Chandigarh · (2010) 325 ITR 341
High Courts29 Mar 2010
Gurdip Singh and Others Vs Mahabir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0061
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts29 Mar 2010Dismissed
State of Punjab Vs Gurmej Singh
Punjab And Haryana At Chandigarh · (2010) 3 SLR 364
High Courts29 Mar 2010Dismissed
Narinder Kumar and Co. Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0058
Punjab General Sales Tax Act, 1948 — Section 22
High Courts29 Mar 2010
Kuldip Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0054
Constitution of India, 1950 — Article 309
High Courts29 Mar 2010
Pritam Kaur and Others Vs Kishan Chand and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0049
High Courts29 Mar 2010
Sandeep Kumar @ Bachi @ Malkiat Singh Vs State of Haryana State of Haryana Vs Sarja Singh
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 677
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 25, 42, 50
High Courts29 Mar 2010
Excise and Taxation Commission, Punjab, Patiala Vs Sirhind Gas Sirhind
Punjab And Haryana At Chandigarh · (2011) 44 VST 185
High Courts26 Mar 2010
Avtar Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 315 : (2012) 3 RCR(Criminal) 115
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Mar 2010Dismissed
Surinder Kaur and Another Vs Parminder Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 126 : (2011) 161 PLR 147 : (2010) 4 RCR(Civil) 422
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 39, 52, 53
High Courts26 Mar 2010Dismissed
Naib Singh Vs Harnek Mohd. and Khair Din and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 278 : (2010) 4 RCR(Civil) 970
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts26 Mar 2010Allowed
Hari Singh Vs Harchand Singh and Another
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 506 : (2010) 159 PLR 273
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 323, 325, 34, 506
High Courts26 Mar 2010
Mahender Nath Vs Satender Nath and Others
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 284 : (2010) 158 PLR 634
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts26 Mar 2010Allowed
Chameli Vs Ude Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 75 : (2010) 5 RCR(Civil) 668
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16
High Courts26 Mar 2010Allowed
Smt. Sukho alias Phool Wati (died) through LRs. Vs Bijender and Another
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 345 : (2010) 159 PLR 71 : (2010) 5 RCR(Civil) 664
Civil Procedure Code, 1908 (CPC) — Section 35BHindu Adoptions and Maintenance Act, 1956 — Section 16