High Courts01 Apr 2010
East India Cotton Manufacturing Company Ltd. Vs Parsu Ram Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0318
Industrial Disputes Act, 1947 — Section 12, 19, 25N, 33C
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 192 of 243
High Courts01 Apr 2010Dismissed
Renu Sehtiya Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409
High Courts01 Apr 2010Dismissed
Satnam Singh Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0286
Criminal Procedure Code, 1973 (CrPC) — Section 141
High Courts01 Apr 2010
Mahant Jagmohan Singh Vs Mahant Karamjit Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0277
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts01 Apr 2010
Mahant Jagmohan Singh Vs Mahant Karamjit Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3837 : (2010) 5 RCR(Civil) 183
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts01 Apr 2010
Shankar Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3740
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts01 Apr 2010Dismissed
Shagir and Others Vs Shaukat Ali and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0248
High Courts01 Apr 2010Dismissed
Jatinder Singh and Co. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 186
High Courts01 Apr 2010
Jasbir Kaur and Another and Joginder Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0244
Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts01 Apr 2010
Haryana Financial Corporation and Another Vs Bittoo Enterprises Private Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 4 BC 545
State Financial Corporations Act, 1951 — Section 32(11)(a)
High Courts01 Apr 2010
Ravinder Kumar Jain Vs Om Syndicate Knitting and Others
Punjab And Haryana At Chandigarh · (2011) CriLJ 760 : (2011) 8 RCR(Criminal) 597
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Apr 2010
Jai Mata Glass Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0212
Haryana General Sales Tax Act, 1973 — Section 37(2)(7)
High Courts01 Apr 2010
Phool Chand and Another Vs Shanta Ram and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0198
High Courts01 Apr 2010Allowed
Kashmir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 6 RCR(Criminal) 1116
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts01 Apr 2010
Inder Sain and Another Vs Tika Ram (since deceased) through L.Rs. and Others Tika Ram and Another Vs Sat Narain (since deceased) through L.Rs. and Others Sat Narain (since deceased) through L.Rs. Vs Tika Ram (since deceased) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 471
High Courts01 Apr 2010
Sital Raju Jadhav and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0169
High Courts01 Apr 2010
Ranjit and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0166
High Courts01 Apr 2010
Munish Gupta and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 190Essential Commodities Act, 1955 — Section 7
High Courts01 Apr 2010Allowed
Avtar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0164
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Apr 2010Dismissed
Smt. Ram Kaur @ Jaswinder Kaur Vs Jagbir Singh alias Jabi and others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 391
Criminal Procedure Code, 1973 (CrPC) — Section 2, 313, 372, 378, 378(3)Penal Code, 1860 (IPC) — Section 302, 307, 34