High Courts05 Apr 2010Allowed
Poonam and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 34, 419, 465, 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 190 of 243
High Courts05 Apr 2010Dismissed
Nar Singh @ Narsi Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 109, 120B, 323, 34, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts05 Apr 2010Dismissed
Om Parkash and Others, Ashwani Kumar Kaushik and Others and Shri Krishan and Others Vs Haryana Public Service Commission Shamsher Singh and Others and Daya Nand Sharma Vs Haryana Public Service Commission and Another Dilbag Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0291
Constitution of India, 1950 — Article 14, 226
High Courts05 Apr 2010Dismissed
Pritam Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0282
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Apr 2010Dismissed
Ramesh Chand and Bhajan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 506
High Courts05 Apr 2010
Harun and Sharulla alias Sher Mohd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0274
Punjab Prohibition of Cow Slaughter Act, 1955 — Section 8
High Courts05 Apr 2010
Shanti Jan Kalyan Regd. Education Society Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 500
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts05 Apr 2010Dismissed
Malkit Singh and Another Vs Lal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0262
High Courts05 Apr 2010
Gurdip Singh and Another Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0241
Penal Code, 1860 (IPC) — Section 120B, 198, 34, 482, 494
High Courts05 Apr 2010
Ranjit Singh Arora Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61
High Courts05 Apr 2010
Paramjit Singh @ Pamma and Hardip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 427, 452
High Courts05 Apr 2010
Manoj Kumar Vs Satbir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0238
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Apr 2010
Darshna Devi and Others Vs Satbir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0237
High Courts05 Apr 2010Dismissed
Chattar Pal Vs Gurddi
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 500
High Courts05 Apr 2010Dismissed
K.C. Verghese Vs The Central Warehousing Corporation and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0235
High Courts05 Apr 2010Dismissed
Dharam Chand Vs Darya Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0233
High Courts05 Apr 2010
Smt. Anguri Devi and Others, Chinu and Smt. Savitri Devi Vs Ramesh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0232
High Courts05 Apr 2010Dismissed
Parmanand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0230
Land Acquisition Act, 1894 — Section 4, 6
High Courts05 Apr 2010
State of Haryana and Others Vs Rajinder Singh and Others etc. etc.
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0229
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts05 Apr 2010
Smt. Bimla Devi and Others Vs Durga and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0223