High Courts06 Apr 2010
Balwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 189 of 243
High Courts06 Apr 2010Dismissed
Ronki Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0071
High Courts06 Apr 2010Dismissed
Smt. Dimple Chopra Vs Sh. Vishal Swara and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0058
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Apr 2010
Harminder Singh @ Pappi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0055
Penal Code, 1860 (IPC) — Section 307, 34
High Courts06 Apr 2010
Bagga Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 682
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 57
High Courts06 Apr 2010Allowed
Vinod Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 309
Penal Code, 1860 (IPC) — Section 363
High Courts06 Apr 2010
Kehar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 672
Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 302, 323, 324, 325, 34
High Courts05 Apr 2010Dismissed
Commissioner of Central Excise Vs Manoj Enterprises
Punjab And Haryana At Chandigarh · (2010) 256 ELT 348
High Courts05 Apr 2010
Krishan Kumar and Rameshwar Dass Vs The State of Haryana and Another The State of Haryana and Another Vs Krishan Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0351
Land Acquisition Act, 1894 — Section 18, 4
High Courts05 Apr 2010Dismissed
Gursahib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 148, 149, 223, 224
High Courts05 Apr 2010Allowed
Municipal Committee Vs Mata Din and Another
Punjab And Haryana At Chandigarh · (2011) 6 RCR(Civil) 359
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Apr 2010Dismissed
Sher Singh Vs The Commissioner and Secretary to Govt. Haryana, Industries Department and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0344
Constitution of India, 1950 — Article 226
High Courts05 Apr 2010Dismissed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 SLR 400
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
High Courts05 Apr 2010Dismissed
Jaswant Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 SLR 366
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts05 Apr 2010Dismissed
Rishi Pal etc. and Kuldeep Kumar and Another Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0317
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6, 9
High Courts05 Apr 2010
Devinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0316
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts05 Apr 2010
Kuldeep Singh alias Dogar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0314
Penal Code, 1860 (IPC) — Section 325
High Courts05 Apr 2010Dismissed
Shanta Kumari and Vinay Sikand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Apr 2010Dismissed
Mahavir Rice and General Mills Vs Punjab State Warehousing Corporation and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 152 : (2010) 4 RCR(Civil) 535
Arbitration and Conciliation Act, 1996 — Section 34, 4
High Courts05 Apr 2010Dismissed
R.C. Nanda and Others, Joginder Singh and Others and Balwant Rai Gupta and Others Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0301