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Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 191 of 243

High Courts05 Apr 2010Allowed

State of Haryana Vs Ram Niwas

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0196

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 201, 306, 309, 498A
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High Courts05 Apr 2010Dismissed

Jasbir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 684

Criminal Procedure Code, 1973 (CrPC) — Section 207Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
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High Courts05 Apr 2010

Gopal Chander Vs U.T.

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 511
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High Courts01 Apr 2010Dismissed

Lachhamn Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0321

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
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