High Courts01 Apr 2010
Haryana Financial Corporation and Another Vs Bitto Enterprises Private Ltd.
Punjab And Haryana At Chandigarh · (2010) 159 PLR 261
State Financial Corporations Act, 1951 — Section 32
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 193 of 243
High Courts31 Mar 2010Dismissed
Union of India and Others Vs Khushbash Singh
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 472
Constitution of India, 1950 — Article 226
High Courts31 Mar 2010Dismissed
Punjab Wakf Board Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 259
Administration of Evacuee Property Act, 1950 — Section 11, 15Waqf Act, 1995 — Section 5, 6
High Courts31 Mar 2010Allowed
Polar Industries Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 245 : (2011) 37 VST 329
Constitution of India, 1950 — Article 265, 286, 366
High Courts31 Mar 2010
DCM Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 242
Industrial Disputes Act, 1947 — Section 33Land Acquisition Act, 1894 — Section 6Limitation Act, 1963 — Section 29
High Courts31 Mar 2010Dismissed
Pawan Kumar and Bharat @ Bharat Bhushan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0322
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 320, 323, 325, 326, 34
High Courts31 Mar 2010Allowed
Porrits and Spencer (Asia) Ltd. Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 231 CTR 294 : (2010) 329 ITR 222
Income Tax Act, 1961 — Section 260A, 44AB, 73, 94Unit Trust of India Act, 1963 — Section 32
High Courts31 Mar 2010Dismissed
Kamakar Singh and Others Vs Didar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 772 : (2011) 2 RCR(Civil) 550
Civil Procedure Code, 1908 (CPC) — Section 11, 13PUNJAB LAWS ACT, 1872 — Section 5Transfer of Property Act, 1882 — Section 41
High Courts31 Mar 2010Dismissed
Sunil Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 947
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Mar 2010Allowed
Sudhir Jindal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 253 : (2010) 3 RCR(Civil) 665
Stamp Act, 1899 — Section 49, 50
High Courts31 Mar 2010Dismissed
Punjab National Bank Vs Sh. Nirmal Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 255 : (2010) 2 RCR(Civil) 897 : (2010) 1 RCR(Rent) 393
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A
High Courts30 Mar 2010Dismissed
Commissioner of Income Tax Vs Lakhani Rubber Works
Punjab And Haryana At Chandigarh · (2010) 232 CTR 350
Income Tax Act, 1961 — Section 2(24), 260A, 36(1)
High Courts30 Mar 2010
Chanan Singh and Others Vs Mit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 342 : (2010) 159 PLR 237
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 23, 24, 25, 26, 31
High Courts30 Mar 2010Allowed
Gurdaspur Co-operative Sugar Mills Limited Vs Gurdip Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 229
Constitution of India, 1950 — Article 12, 311
High Courts30 Mar 2010Dismissed
Commissioner of Income Tax Vs Sewa Bharti Haryana Pradesh
Punjab And Haryana At Chandigarh · (2010) 325 ITR 599
Income Tax Act, 1961 — Section 260A, 80G, 80G(5)
High Courts30 Mar 2010
Harbhajanjit Singh Vs Punjab State Human Rights Commission and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0306
Penal Code, 1860 (IPC) — Section 201, 304A
High Courts30 Mar 2010Allowed
The Divisional Forest Officer, (Territorial) Vs Smt. Maya Devi
Punjab And Haryana At Chandigarh · (2010) 3 SLR 404
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts30 Mar 2010Dismissed
State of Punjab Vs Jagdish Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 234
Constitution of India, 1950 — Article 14, 311
High Courts30 Mar 2010Allowed
Court on Its Own Motion Vs Jaswant Sarpal
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 235
Contempt of Courts Act, 1971 — Section 12, 14, 14(4), 15(3), 2Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 3(22)
High Courts30 Mar 2010
Hoshiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 255
Prevention of Food Adulteration Act, 1954 — Section 7