High Courts07 Apr 2010Dismissed
Haryana State and Others Vs Kalu Ram and Others etc. etc.
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0059
Land Acquisition Act, 1894 — Section 18, 4, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 187 of 243
High Courts07 Apr 2010Allowed
The Punjab State Vs Jarman Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0048
High Courts07 Apr 2010Allowed
Yogesh Mahajan Vs State Information Commission and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 182
Punjab Right to Information Act, 2005 — Section 7(1)Punjab Right to Information Rules, 2007 — Rule 5(2)
High Courts06 Apr 2010Dismissed
Joginder Singh and Another Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0364
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Apr 2010Dismissed
Jagir Singh Vs Rajwinder Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 623 : (2010) 4 RCR(Civil) 752
Punjab State Election Commission Act, 1994 — Section 89
High Courts06 Apr 2010
Ashok Kumar Laroia Vs Vijay Kumar and Another
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 268
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Apr 2010Dismissed
Rajinder Singh Johar Vs Improvement Trust
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0357
High Courts06 Apr 2010Allowed
Anil Kumar Vs District and Sessions Judge
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 686 : (2010) 3 SLR 170
Penal Code, 1860 (IPC) — Section 14, 16
High Courts06 Apr 2010
Manju Chadha and Another and Yashpal Bhasin Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0355
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts06 Apr 2010Dismissed
Sanjay Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0354
Criminal Procedure Code, 1973 (CrPC) — Section 438, 82Penal Code, 1860 (IPC) — Section 120B, 420
High Courts06 Apr 2010Dismissed
State of Haryana and Others Vs Om Pal Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0343
High Courts06 Apr 2010Dismissed
Tarsem Chand Vs Assistant Collector of Customs
Punjab And Haryana At Chandigarh · (2010) 254 ELT 39
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108, 135, 135A
High Courts06 Apr 2010Allowed
Chhajja Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0330
Constitution of India, 1950 — Article 226
High Courts06 Apr 2010Dismissed
Ram Chander and Others Vs Manga
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0329
High Courts06 Apr 2010Dismissed
Anil Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0315
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts06 Apr 2010Dismissed
Balbir Singh Nasir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0304
High Courts06 Apr 2010
Ramphal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
High Courts06 Apr 2010Dismissed
Roor Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts06 Apr 2010
Ashok Kumar and Gora Lal Tiwari and Others Vs Jagjit Singh and Others Yadvinder Singh and Others Vs Rajeshwar Kumar and Others Rajeshwar Kumar Vs Niranjan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0288
Civil Procedure Code, 1908 (CPC) — Section 11, 35A
High Courts06 Apr 2010Dismissed
Punjab State and Another Vs Ravi Dutt Saini
Punjab And Haryana At Chandigarh · (2010) 159 PLR 270
Limitation Act, 1963 — Section 5