High Courts08 Apr 2010
Director Animal Husbandry and Others Vs Harwinder Singh and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0202
Industrial Disputes Act, 1947 — Section 2, 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 185 of 243
High Courts08 Apr 2010Dismissed
Kamal Singh Kanhaiyalal Parihar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0201
High Courts08 Apr 2010Dismissed
Dhani Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0200
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 429
High Courts08 Apr 2010Allowed
Baldev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts08 Apr 2010Dismissed
Haripal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) CriLJ 4322 : (2011) 5 RCR(Criminal) 224
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts08 Apr 2010Dismissed
Santa Singh (dead) through LRs Vs Ujagar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0193
High Courts08 Apr 2010Dismissed
Drawing and Disbursing Officer, Office of General Manager Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 288
Central Excises and Salt Act, 1944 — Section 35, 35BIncome Tax Act, 1961 — Section 143, 249, 260ALimitation Act, 1963 — Section 5
High Courts08 Apr 2010Dismissed
Kuldip Anand and Others Vs Satish Parkash @ Satish Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts08 Apr 2010Dismissed
Mohan Lal Vs The Presiding Officer, Labour Court-II and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0173
High Courts08 Apr 2010
The Manesar Industries Welfare Association Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0172
Constitution of India, 1950 — Article 226, 227
High Courts08 Apr 2010Dismissed
State of Punjab and Others Vs Asha Rani and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0170
Constitution of India, 1950 — Article 134Limitation Act, 1963 — Section 14, 5
High Courts08 Apr 2010Allowed
Gurdial Singh and Another Vs Hazura Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0161
Civil Procedure Code, 1908 (CPC) — Section 100, 11, 35AContract Act, 1872 — Section 73Limitation Act, 1963 — Section 5
High Courts08 Apr 2010Dismissed
Jaspreet Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306
High Courts08 Apr 2010Dismissed
Union of India (UOI) and Others Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0075
Constitution of India, 1950 — Article 14, 226
High Courts08 Apr 2010Allowed
Balraj Singh @ Billu Fauji Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 406
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 506
High Courts08 Apr 2010
Santosh Aggarwal Vs Pardeep Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 359 : (2010) 5 RCR(Civil) 37
Constitution of India, 1950 — Article 227
High Courts08 Apr 2010
Paramjeet Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 34, 498A, 506
High Courts08 Apr 2010Dismissed
Drawing and Disbursing Officer, Office of General Manager, Punjab Roadways Vs Income Tax Officer, Ward 6(5)
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 288
Central Excises and Salt Act, 1944 — Section 35, 35B, 35EE, 35G, 35HIncome Tax Act, 1961 — Section 143(1), 249(3), 260A, 260A(2)(a)Limitation Act, 1963 — Section 5
High Courts08 Apr 2010Dismissed
Sadhu Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 3 SLR 376
High Courts07 Apr 2010Dismissed
Commissioner of Income Tax Vs Amit Modi
Punjab And Haryana At Chandigarh · (2011) 334 ITR 192
Income Tax Act, 1961 — Section 260(A)