COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 184 of 243

High Courts08 Apr 2010

N.R. Mehtani and Others Vs Devinder Kumar and Another

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0370

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420, 506

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High Courts08 Apr 2010

Bakhshish Singh alias Bisha Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0358

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16

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High Courts08 Apr 2010

Surinder Pal Bansal and Others Vs Punjab Financial Corporation

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0353

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 138, 141

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High Courts08 Apr 2010

Er. Karnail Singh Mann and Another Vs Pritam Singh

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0326

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

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High Courts08 Apr 2010Allowed

Dr. Devinder Gupta Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0313

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 418, 420

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High Courts08 Apr 2010Dismissed

Jagir Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 3 SLR 439

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 307, 324, 326, 34

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High Courts08 Apr 2010Dismissed

Gora Lal Jain Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0295

Punjab Reorganisation Act, 1966 — Section 115(7)

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High Courts08 Apr 2010

Parveen Kumar and Anr. Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 812

Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18

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High Courts08 Apr 2010Dismissed

United India Insurance Company Ltd. Vs Sham Lal and Others

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 975

Motor Vehicles Act, 1988 — Section 166, 170

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High Courts08 Apr 2010

Bani Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 3 CCC 609

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5

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High Courts08 Apr 2010

Dharam Pal Sharda Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 4 Crimes 114 : (2011) 5 RCR(Criminal) 595

Prevention of Corruption Act, 1988 — Section 13(2), 7

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High Courts08 Apr 2010

Bani Singh Vs State of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2010) 3 CivCC 609 : (2010) 2 Law Herald 1309 : (2010) 3 RCR(Civil) 48

Criminal Procedure Code, 1973 (CrPC) — Section 438Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts08 Apr 2010

Celebrity Homes Resident Welfare Association Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 491

Apartment Ownership Act, 1983 — Section 2

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High Courts08 Apr 2010Dismissed

Ashok Kumar and Another Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0211

Criminal Procedure Code, 1973 (CrPC) — Section 156, 319, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506

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High Courts08 Apr 2010

Krishan Kumar Sharma and Varinder Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0210

Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts08 Apr 2010Dismissed

State of Haryana and Others Vs Miss Ratna and Others etc. etc.

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0209

Land Acquisition Act, 1894 — Section 4

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High Courts08 Apr 2010

Surinder Pal @ Bhatti and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0208

Penal Code, 1860 (IPC) — Section 120B, 148, 149, 201, 302

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High Courts08 Apr 2010

Sumit Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0207

Penal Code, 1860 (IPC) — Section 363, 366

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High Courts08 Apr 2010

Sahib Singh and Another Vs Kuldeep Kumar and Others

Punjab And Haryana At Chandigarh · (2011) 1 CivCC 461

Constitution of India, 1950 — Article 227

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High Courts08 Apr 2010Dismissed

Surender Pal Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0205

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468

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