High Courts09 Apr 2010
Surjit Singh and Others Vs The State of Punjab and Others The State of Punjab Vs Devinder Pal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0268
Land Acquisition Act, 1894 — Section 4, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 183 of 243
High Courts09 Apr 2010Dismissed
Udai Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts09 Apr 2010Allowed
Shobha Rani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0261
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 376
High Courts09 Apr 2010Dismissed
Mahender Singh and Others Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0260
Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts09 Apr 2010
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3815 : (2010) 2 RCR(Civil) 942
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120, 420, 467, 471
High Courts09 Apr 2010Dismissed
Ankur Salaria Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0245
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts09 Apr 2010Dismissed
Gurmeet Singh Dhillon Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0218
Penal Code, 1860 (IPC) — Section 380, 420, 454
High Courts09 Apr 2010
Prem Lata and Others Vs State of Haryana and Others State of Haryana Vs Jatin Guglani and Another Birpal Singh Vs Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0179
Land Acquisition Act, 1894 — Section 4, 6
High Courts09 Apr 2010Dismissed
Balwinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 319
High Courts09 Apr 2010
Suresh Kumar Vs Ravinder Singh Johal
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Rent) 82
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts09 Apr 2010Allowed
Col. O.M. Kakkar (Retd.) and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0090
Constitution of India, 1950 — Article 32
High Courts09 Apr 2010Dismissed
Gram Panchayat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 682
Punjab Panchayati Raj Act, 1994 — Section 3
High Courts08 Apr 2010
Samriti Sharma and Others Vs Guru Nanak Dev University and Another
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 598
High Courts08 Apr 2010Allowed
Smt. Rehmani Vs Bhoorji and Others
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 777 : (2010) 159 PLR 318 : (2010) 3 RCR(Civil) 745
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 23 Rule 1, Order 9 Rule 8, 11
High Courts08 Apr 2010Dismissed
Salim and Others and Fatehdeen Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0377
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 332, 341, 394, 395, 411
High Courts08 Apr 2010Dismissed
Joginder Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0376
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 48, 5A
High Courts08 Apr 2010
Pappu Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0375
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 50
High Courts08 Apr 2010Allowed
Smt. Shanti Vs Bijender Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0374
Constitution of India, 1950 — Article 227
High Courts08 Apr 2010Dismissed
Sher Singh and Others Vs Sarja Singh and Another
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 64
Hindu Succession Act, 1956 — Section 4, 8
High Courts08 Apr 2010Dismissed
Sham Lal Aggarwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 SLR 372
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 16