High Courts20 Apr 2010Allowed
Col. (Retd.) Jagtar Singh Virk and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0035
Constitution of India, 1950 — Article 32
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 181 of 243
High Courts20 Apr 2010Dismissed
Commissioner of C. Ex. Vs Raghav Alloys Ltd.
Punjab And Haryana At Chandigarh · (2011) 268 ELT 161 : (2012) 26 STR 87
CENVAT (Credit) Rules, 2002 — Rule 13, 3(4), 3(5), 4(5)
High Courts20 Apr 2010
Anil Kumar Vs PEC University of Technology, Sector 12, Chandigarh and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 193
Constitution of India, 1950 — Article 14
High Courts19 Apr 2010
U.P. State Road Trans. Corpn. Vs Sukhdeep Kaur and Another
Punjab And Haryana At Chandigarh · (2012) ACJ 125
Motor Vehicles Act, 1988 — Section 166
High Courts19 Apr 2010
Randhir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 390
Penal Code, 1860 (IPC) — Section 302Punjab Civil Services Rules — Rule 7.2, 7.3, 7.5
High Courts19 Apr 2010Dismissed
Karam Chand through his LR Vijay Kumar Vs Dharam Chand(dead) through his LRs. Kiran and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 115
Limitation Act, 1963 — Section 31
High Courts19 Apr 2010Dismissed
Girdhari Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0389
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts19 Apr 2010Dismissed
Ajit Vs Satish and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0388
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 494
High Courts19 Apr 2010Dismissed
Sampson James Vs Ms. Monica Gupta
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0387
High Courts19 Apr 2010Dismissed
Raghubir Singh and Bijender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Apr 2010Dismissed
S.C. Gupta Vs Indian Railway Construction Company Limited and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0284
Constitution of India, 1950 — Article 14
High Courts19 Apr 2010Dismissed
Gurdeep Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0242
Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 3(1)
High Courts19 Apr 2010
Mukhtiar Singh Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0222
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Apr 2010Dismissed
Varpaul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 438Information Technology Act, 2000 — Section 65Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts19 Apr 2010Allowed
Shoor Vir Singh and Others and Joot Singh and Others Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0188
High Courts19 Apr 2010
Gura Singh Vs Ajaib Singh Bhatti
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0187
Representation of the People Act, 1951 — Section 123, 81, 86
High Courts19 Apr 2010Dismissed
Nirmal Singh and Others Vs State of Punjab Satbir Singh Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 41Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts19 Apr 2010
Gurmeet Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 420
High Courts19 Apr 2010Dismissed
Rattan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts19 Apr 2010Allowed
Amrik Singh and Others Vs Punjab Mandi Board and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0168
Constitution of India, 1950 — Article 14