High Courts20 Apr 2010
Jatinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0305
Penal Code, 1860 (IPC) — Section 323, 325
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 180 of 243
High Courts20 Apr 2010
Executive Engineer, Dam Construction and Spillway Concreting Division RSD Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0300
High Courts20 Apr 2010Allowed
Gurmail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts20 Apr 2010
Inderjit Singh & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1391
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts20 Apr 2010Dismissed
Giani Ram Vs Tarun Dahiya and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 173, 216, 311Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts20 Apr 2010
Shubh Timb Steels Limited Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 31 VST 85
Constitution of India, 1950 — Article 301, 304Punjab General Sales Tax Act, 1948 — Section 11, 14, 22, 23, 4BPunjab Value Added Tax Act, 2005 — Section 26, 27
High Courts20 Apr 2010
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 SLR 284
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 306
High Courts20 Apr 2010
Vishwa Mittar Vs Govt. of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0156
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Apr 2010
D.S. Jaspal and Others Vs State of Punjab and Others State of Punjab and Another Vs Kanwar Sandhu and Another etc. etc.
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 799
High Courts20 Apr 2010
Mulkh Raj and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts20 Apr 2010
Sh. Jaimal Kumar Vs Hindustan Petroleum Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 1005
High Courts20 Apr 2010Allowed
State of Haryana Vs Hari Dass @ Lindu and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 57
High Courts20 Apr 2010Allowed
Khushal Singh and Mrs. Jayshree Kaur Vs The New India Assurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0099
High Courts20 Apr 2010Allowed
Sawinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 120B, 342, 363, 366, 376
High Courts20 Apr 2010Allowed
Anand Trading Co. and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 662
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 22, 29, 3
High Courts20 Apr 2010
Baldev Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Apr 2010
Lakhbir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0076
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts20 Apr 2010Dismissed
Smt. Sunanda Kapur and Others Vs State of Haryana and Others The State of Haryana and Another Vs Smt. Omwati and Komi Ram and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0072
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts20 Apr 2010
Swaran Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 483
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 357, 421, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18
High Courts20 Apr 2010Dismissed
Sandeep Singh and Others, Raju and Another and Sunil Kumar Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0061
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324