High Courts21 Apr 2010Allowed
Ram Niwas Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 SLR 118
Criminal Procedure Code, 1973 (CrPC) — Section 173Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 178 of 243
High Courts21 Apr 2010Allowed
Dr. Sumeet Sofat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0342
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 200, 36
High Courts21 Apr 2010Dismissed
Dharampal Singh Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0294
Evidence Act, 1872 — Section 17
High Courts21 Apr 2010
Khem Singh Vs Chiranjiv Singh
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 183 : (2010) 3 Law Herald 1919 : (2010) 2 Marr.LJ 726 : (2010) 5 RCR(Civil) 44
Constitution of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 10
High Courts21 Apr 2010
Harvinder Singh & Anr. Vs Gurudwara Prabandhak Committee, Ropar & Anr.
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1645 : (2011) 5 RCR(Civil) 292
Civil Procedure Code, 1908 (CPC) — Section 40Motor Vehicles Act, 1988 — Section 174Specific Relief Act, 1963 — Section 37
High Courts21 Apr 2010
Ajmer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 158 PLR 651
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 201, 408, 420, 468, 477A
High Courts21 Apr 2010
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 SLR 104
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(I), 2(k)
High Courts21 Apr 2010Dismissed
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 57
High Courts21 Apr 2010Dismissed
Commissioner, Central Excise Vs Pee Jay International Limited
Punjab And Haryana At Chandigarh · (2010) 179 ECR 208
Central Excises and Salt Act, 1944 — Section 14
High Courts21 Apr 2010Dismissed
Shri Rajinder Singh(deceased), now represented by his widow Smt. Ram Rati Vs Boota Ram Ram Parkash, Saw Mill
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0149
Employees Compensation Act, 1923 — Section 17, 28, 8
High Courts21 Apr 2010Dismissed
Abhay Singh Vs IndusInd Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 99
Arbitration Act, 1940 — Section 34Limitation Act, 1963 — Section 5
High Courts21 Apr 2010Dismissed
Manpreet Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34, 401
High Courts21 Apr 2010Dismissed
Kamla Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 3902 : (2010) 5 RCR(Civil) 3901
Haryana Ceiling on Land Holdings Act, 1972 — Section 8(3)
High Courts21 Apr 2010Dismissed
Raka and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0038
Penal Code, 1860 (IPC) — Section 148, 149, 302, 411, 460
High Courts21 Apr 2010Dismissed
Sohan Lal Vs Ram Partap and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0011
High Courts21 Apr 2010
State of Haryana Vs Shree Cement Ltd.
Punjab And Haryana At Chandigarh · (2011) 39 VST 464
High Courts21 Apr 2010Dismissed
Surender Singh Sarpanch Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 153 : (2010) 4 RCR(Civil) 518
High Courts20 Apr 2010Dismissed
Perfetti Van Melle India Pvt. Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 254 ELT 620
CENVAT (Credit) Rules, 2001 — Rule 2CENVAT (Credit) Rules, 2002 — Rule 2
High Courts20 Apr 2010Dismissed
State Vs A. Subramani
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0475
Copyright Act, 1957 — Section 53A, 63
High Courts20 Apr 2010Allowed
Col. (Retd.) Dharam Vir Sharma and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0428
Constitution of India, 1950 — Article 32