High Courts22 Apr 2010Allowed
Karan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0448
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 115, 302, 304B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 176 of 243
High Courts22 Apr 2010
Dr. A.C. Nagpal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 526 : (2011) 161 PLR 653 : (2010) 4 RCR(Civil) 327
Haryana Municipal Act, 1973 — Section 200(x)
High Courts22 Apr 2010Allowed
State of Punjab Vs Pragat Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0446
Punjab Police Rules, 1934 — Rule 12.21
High Courts22 Apr 2010Allowed
Lalit Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0445
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 34, 344, 363, 366, 376
High Courts22 Apr 2010Allowed
Balram and Another and Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0444
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts22 Apr 2010
Purni Devi and Others Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0385
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 27
High Courts22 Apr 2010Allowed
Gurdeep Singh and Others Vs Jeet Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0352
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts22 Apr 2010
The State of Haryana and Another Vs Sajjan Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0297
High Courts22 Apr 2010
Rajmal Vs State of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1651 : (2011) 5 RCR(Criminal) 811
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Motor Vehicles Act, 1988 — Section 149(2)(A)(Ii), 173Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2010
United India Insurance Co. Ltd. Vs Nirmala & Others
Punjab And Haryana At Chandigarh · (2010) 3 CCC 701 : (2010) 3 CivCC 701 : (2010) 3 RCR(Civil) 708
Motor Vehicles Act, 1988 — Section 149, 166, 173
High Courts22 Apr 2010
Gurmail Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 954
Evidence Act, 1872 — Section 68, 69, 90Succession Act, 1925 — Section 63(c)
High Courts22 Apr 2010
Lt. Col. S.S. Nishan, Deputy Director (Retd.), Survey of India Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 1 SLR 359
High Courts22 Apr 2010Dismissed
Mewa Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 468, 482Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts22 Apr 2010Dismissed
Surjan Singh Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 321, 323, 355, 499, 504
High Courts22 Apr 2010Dismissed
Gurbax Singh and Paramjit Singh @ Golu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts22 Apr 2010
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts22 Apr 2010Dismissed
Aggarwal Financers Vs Commissioner of Income Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0130
Central Excises and Salt Act, 1944 — Section 35, 35BIncome Tax Act, 1961 — Section 143, 249, 260ALimitation Act, 1963 — Section 5
High Courts22 Apr 2010
Hardev Singh and Gurmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 307, 326, 335, 34
High Courts22 Apr 2010Dismissed
Jevan Kumar Raut and Dr. Saraj Kumar Kovind Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439Penal Code, 1860 (IPC) — Section 120B, 307, 326, 342, 417Transplantation of Human Organs and Tissues Act, 1994 — Section 18, 19, 20, 22
High Courts22 Apr 2010Allowed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15