High Courts26 Apr 2010
Punjab Tractors Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0409
Income Tax Act, 1961 — Section 143, 260A, 30, 31, 32
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 174 of 243
High Courts26 Apr 2010Dismissed
Rajbir Marya Vs Surender Kumar Kansal
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0397
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Apr 2010Dismissed
State Bank of India Vs Shri Sat Pal Arora and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0395
High Courts26 Apr 2010Allowed
Sikander Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Apr 2010
Gurmej Singh and Others, Amritpal Singh and Swinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 326
High Courts26 Apr 2010
Surinder Singh, Jaswant Singh and Another and Nirmala Rani and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0311
Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420, 467
High Courts26 Apr 2010Dismissed
Punjab and Haryana High Court Vs State Information Commission and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0285
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 6, 8
High Courts26 Apr 2010
Bhupinder Singh Vs Financial Commissioner (Appeals) Punjab, Civil Secretariat Chd
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 76
Punjab Land Revenue (Lambardari) Rules, 1908 — Rule 14, 15, 16
High Courts26 Apr 2010Dismissed
Commissioner of C. Ex. Vs Metro Tyres
Punjab And Haryana At Chandigarh · (2010) 253 ELT 514
High Courts26 Apr 2010
Varun @ Gullu and Satyawan Vs State of Haryana and Others Sandeep Kumar and Raman Kumar @ Gora Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0143
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts26 Apr 2010
Mushlim Khan Vs Dakshin Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0141
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7(6)
High Courts26 Apr 2010Dismissed
The Divisional Forest Officer, Social Forestry Division now The Divisional Forest Officer (Territorial) Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Sh. Ishwar and Anr
Punjab And Haryana At Chandigarh · (2009) 8 SLR 138
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 2, 25F, 25G
High Courts26 Apr 2010Dismissed
Shivraj Wires Limited and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts26 Apr 2010
Smt. Santosh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 498A, 506
High Courts26 Apr 2010Dismissed
Kulwinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts26 Apr 2010Allowed
Suresh Singh Vs The Vice Chancellor, Punjab University and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0095
High Courts26 Apr 2010
The Punjab Dairy Development Corporation Ltd. Vs R.K.Shir
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0084
Constitution of India, 1950 — Article 12
High Courts26 Apr 2010Dismissed
Balwant Singh Bhandair Vs Registrar
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0074
Constitution of India, 1950 — Article 226
High Courts26 Apr 2010
Satish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 304, 308, 323, 506
High Courts24 Apr 2010Dismissed
Punjab State and Others Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0137
Civil Procedure Code, 1908 (CPC) — Section 80