High Courts27 Apr 2010Dismissed
Jagtar Singh Vs Surjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0091
Civil Procedure Code, 1908 (CPC) — Section 10, 100Evidence Act, 1872 — Section 58Hindu Succession Act, 1956 — Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 173 of 243
High Courts27 Apr 2010Dismissed
Union of India (UOI) and Others Vs Kuldeep Rai and Others etc. etc.
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0088
High Courts27 Apr 2010Dismissed
Amar Singh and Inderjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 192, 193, 195, 340, 482Penal Code, 1860 (IPC) — Section 193, 34, 409, 420, 424
High Courts27 Apr 2010Allowed
Dalbir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 369
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 180, 181, 313Penal Code, 1860 (IPC) — Section 427, 447Punjab Panchayati Raj Act, 1994 — Section 44, 45
High Courts27 Apr 2010Dismissed
Subhash Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 308
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 182
High Courts27 Apr 2010Dismissed
Banta Singh and Others Vs The State of Haryana State of Haryana Vs Mam Chand and Another etc. etc.
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0012
Land Acquisition Act, 1894 — Section 4
High Courts27 Apr 2010Dismissed
Malkiat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 SLR 81
Criminal Procedure Code, 1973 (CrPC) — Section 173, 311, 313, 340Penal Code, 1860 (IPC) — Section 120B, 302
High Courts27 Apr 2010
Indian Oil Corporation Ltd. Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 256 ELT 232
Central Excises and Salt Act, 1944 — Section 11A, 11BConstitution of India, 1950 — Article 226Customs Act, 1962 — Section 27
High Courts26 Apr 2010
New India Assurance Company Ltd. Vs Sajjan Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 804 : (2011) 1 TAC 482
Motor Vehicles Act, 1988 — Section 163A , 164, 165, 166
High Courts26 Apr 2010Allowed
Vinod Kumar and Another Vs Devi Bai and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 85
Civil Procedure Code, 1908 (CPC) — Section 151, 96
High Courts26 Apr 2010Dismissed
Kashmiri Lal Vs Sub Divisional Officer (Civil) and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 150 : (2010) 4 RCR(Civil) 482 : (2010) 2 RCR(Rent) 225
Constitution of India, 1950 — Article 227
High Courts26 Apr 2010
The Commissioner of Income Tax Vs Punjab Tractors Limited
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0442
Income Tax Act, 1961 — Section 260A, 30, 37
High Courts26 Apr 2010Allowed
The State of Punjab Vs O.C. Malhotra and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0441
High Courts26 Apr 2010
Basant Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0440
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts26 Apr 2010
Asha Chakravarty and Others Vs Satish Kumar Adlakha and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0439
High Courts26 Apr 2010Dismissed
Kehar Singh and Others Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 118 : (2010) 4 RCR(Civil) 21
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts26 Apr 2010Dismissed
Sh. Dhir Singh Beldar Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0437
Constitution of India, 1950 — Article 14, 21Industrial Disputes Act, 1947 — Section 10, 11A, 25F, 33
High Courts26 Apr 2010Dismissed
Jagdish Kumar Vs Smt. Manjit Kaur
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 606 : (2010) 159 PLR 108
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts26 Apr 2010
Seema Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 Crimes 218 : (2011) 5 RCR(Criminal) 589
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319
High Courts26 Apr 2010Dismissed
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0410
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302