High Courts29 Apr 2010Dismissed
Naresh Kumar Vs Sunita and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0044
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 171 of 243
High Courts29 Apr 2010Allowed
Hardial Singh Vs Nahar Singh (deceased) through LRs. and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 466
Hindu Succession Act, 1956 — Section 8
High Courts28 Apr 2010
Sanjay Kumar Vs Haryana State
Punjab And Haryana At Chandigarh · (2010) 5 SLR 242
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts28 Apr 2010
Gurcharan Singh and Jawla Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0470
Penal Code, 1860 (IPC) — Section 120B, 34, 379, 411, 420
High Courts28 Apr 2010Dismissed
Ranjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0469
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 320, 323, 324, 326
High Courts28 Apr 2010Dismissed
Dr. Satpal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0468
Haryana Ayurvedic Department (Group B) Service Rules, 1989 — Rule 7
High Courts28 Apr 2010
Surjit Singh Vs Mohanjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0361
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts28 Apr 2010Dismissed
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0360
Criminal Procedure Code, 1973 (CrPC) — Section 114, 118, 133, 173, 313Penal Code, 1860 (IPC) — Section 376
High Courts28 Apr 2010Dismissed
Sukhbir Singh Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0289
Industrial Disputes Act, 1947 — Section 10, 25, 25F, 25G, 25H
High Courts28 Apr 2010
State of Haryana and Others Vs Smt. Harnami and Others etc. etc.
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0246
Land Acquisition Act, 1894 — Section 18, 4
High Courts28 Apr 2010
Babba Masih and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0108
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts28 Apr 2010Dismissed
Satpal Gupta Vs Managing Committee, Sh. G.R.S.D. High School and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0107
High Courts28 Apr 2010Dismissed
Commissioner of Income Tax Vs Raja Malwinder Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0087
Income Tax Act, 1961 — Section 260A, 45, 54EC, 54F
High Courts28 Apr 2010
Harvinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307
High Courts28 Apr 2010Dismissed
Parnam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 304A
High Courts28 Apr 2010Allowed
Swaran Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0053
High Courts28 Apr 2010Dismissed
Commissioner of Income Tax Vs Prakash Industries Ltd.
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0050
Companies Act, 1956 — Section 205, 350Income Tax Act, 1961 — Section 115J, 115J(1A), 115JA(2), 260A
High Courts28 Apr 2010
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 107
Punjab Land Revenue Act, 1887 — Section 11, 16(1), 31, 34, 35
High Courts28 Apr 2010Dismissed
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19
High Courts28 Apr 2010Dismissed
Dhup Singh Vs Phulla Ram and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 15 : (2010) 2 ILR (P&H) 869
Constitution of India, 1950 — Article 226, 227