High Courts29 Apr 2010
Dharamvir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 67
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 170 of 243
High Courts29 Apr 2010Dismissed
Gian Kaur and Others Vs Jaswinder Kaur @ Inderjit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 472
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 69
High Courts29 Apr 2010Allowed
Divisional Forest Officer (Territorial) Forest Department Vs Sh. Rama Nand and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0460
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts29 Apr 2010Dismissed
Karnail Singh and Others Vs Shamsher Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0459
Constitution of India, 1950 — Article 227
High Courts29 Apr 2010Allowed
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0458
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 57
High Courts29 Apr 2010Dismissed
State of Haryana and Another Vs Dharambir Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0457
Constitution of India, 1950 — Article 14, 311
High Courts29 Apr 2010Allowed
Harlaik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0456
Arms Act, 1959 — Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts29 Apr 2010Dismissed
Amar Nath Vs Jai Bhagwan and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0451
High Courts29 Apr 2010Allowed
Major Singh and Others Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0413
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 499, 500
High Courts29 Apr 2010Allowed
Birbal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0396
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Apr 2010
Tarun Kumar and Harbans Singh and Another Vs State
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts29 Apr 2010Allowed
The Beerh Rau Ke Cooperative Agricultural Services Society Ltd. and Another Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2010) 127 FLR 302 : (2011) 2 LLJ 471 : (2011) LLR 40 : (2010) 159 PLR 474
High Courts29 Apr 2010
Balraj, Suraj Bhan and Deepak and Others Vs District and Sessions Judge and Others
Punjab And Haryana At Chandigarh · (2010) 4 SLR 773
Constitution of India, 1950 — Article 14, 16
High Courts29 Apr 2010Dismissed
Star India Pvt. Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 207
Constitution of India, 1950 — Article 19, 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 173, 482Penal Code, 1860 (IPC) — Section 295A
High Courts29 Apr 2010Dismissed
State of Haryana and Others Vs Hemant Kumar
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 26
Land Acquisition Act, 1894 — Section 18, 23, 28, 4
High Courts29 Apr 2010Dismissed
Smt. Murti Devi and Others Vs Rajesh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0115
Motor Vehicles Act, 1988 — Section 166
High Courts29 Apr 2010
Gurmeet Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts29 Apr 2010Dismissed
Commissioner of Income Tax Vs Market Committee
Punjab And Haryana At Chandigarh · (2010) 233 CTR 585
Finance Act, 2002 — Section 10(20), 12A, 12AAIncome Tax Act, 1961 — Section 260A
High Courts29 Apr 2010
Sheela Devi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 304B, 34
High Courts29 Apr 2010Allowed
Sahib Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A