High Courts03 May 2010Dismissed
Onkar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 304B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 168 of 243
High Courts03 May 2010Dismissed
Faridabad Complex Administration (now Municipal Corporation) and Another Vs Raja Ram
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0209
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14
High Courts03 May 2010Dismissed
Kishori Lal Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0204
High Courts03 May 2010Allowed
Commissioner of Central Excise Vs Deepak Roadways
Punjab And Haryana At Chandigarh · (2010) 176 ECR 196 : (2010) 254 ELT 26 : (2010) 27 STT 201
High Courts03 May 2010Dismissed
Kalu Ram Vs Ram Sarup and Another
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0150
Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts03 May 2010Dismissed
Asrudin @ Hasrudin @ Raju and Shambhu Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 May 2010Dismissed
Amrik Singh and Mansa Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 20, 50
High Courts03 May 2010Allowed
Dharmender and Sher Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 313, 319Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts03 May 2010Dismissed
Shyam Sunder and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0125
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 4Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts03 May 2010Dismissed
New India Assurance Company Limited Vs Smt. Kanta Arora and Others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 20
Motor Vehicles Act, 1988 — Section 166, 170Penal Code, 1860 (IPC) — Section 283, 337
High Courts03 May 2010Allowed
Bant Singh and Others Vs The Joint Director, Panchayat and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 357 : (2010) 3 RCR(Civil) 724
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts03 May 2010Dismissed
Haryana Urban Development Authority and Another Vs Randhir Singh
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0122
Civil Procedure Code, 1908 (CPC) — Section 20, 96
High Courts03 May 2010Dismissed
Mahabir Jain Kanya Pathshala Trust and Another Vs Daya Krishan and Others
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 385
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts03 May 2010Allowed
Deepinder Singh Mann Vs The Punjab Technical University and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 338 : (2010) 159 PLR 485
High Courts03 May 2010Dismissed
Union of India (UOI) Vs Smt. Sarla and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 1841 : (2010) 159 PLR 152 : (2012) 2 TAC 536
Limitation Act, 1963 — Section 5Railways Act, 1989 — Section 123, 124, 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts03 May 2010Dismissed
Bhajan Singh Vs Gurdarshan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 498
High Courts03 May 2010
Rakesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 194
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 148, 149, 201, 294
High Courts03 May 2010Dismissed
Satbir Singh and Others Vs Zile Singh and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 495
High Courts03 May 2010
Dara Singh Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 491
High Courts30 Apr 2010Dismissed
Uttarakhand State Transport Corporation Vs Jaspal Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 81 : (2010) 4 RCR(Civil) 497 : (2011) 1 TAC 337
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338