High Courts04 May 2010Allowed
State Farms Corporation of India Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 278
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 167 of 243
High Courts04 May 2010
Chemscraft Industries (Delhi) Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 31 VST 412
Haryana General Sales Tax Act, 1973 — Section 42(1)
High Courts04 May 2010Allowed
Darshan Lal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 6 SLR 767
High Courts04 May 2010
Godwin Steels (P) Ltd. Vs Commr. of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 202
Central Excises and Salt Act, 1944 — Section 3A
High Courts04 May 2010Dismissed
Kishan Chand Dalal Vs Haryana Gramin Bank
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0093
High Courts04 May 2010Dismissed
Commissioner of Central Excise Vs Kamla Dials and Devices Ltd.
Punjab And Haryana At Chandigarh · (2010) 18 STR 712
High Courts04 May 2010
Udai Bhan and Others Vs Chatri and Another
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0055
High Courts04 May 2010
Rajinder Kumar @ Rajinder Parshad and Another Vs Swami Nihal Dass and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0054
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 3Limitation Act, 1963 — Section 5
High Courts04 May 2010
Harvinder Singh alias Binder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 401, 82, 82(2)
High Courts04 May 2010Dismissed
Kulbhushan Aggarwal alias Gupta Vs Smt. Anjana Bansal and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0052
High Courts04 May 2010
Chanwar Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 323, 325
High Courts04 May 2010
Indu Patharia and Others Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 363, 366, 376, 427, 447
High Courts04 May 2010Allowed
Parkash Vir Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 468
High Courts04 May 2010Dismissed
Rajinder Parshad Rana Vs Anil Corporation
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 May 2010Dismissed
Prabhjot Singh Vs Prabhjit Kaur
Punjab And Haryana At Chandigarh · (2011) 1 DMC 39 : (2011) 6 RCR(Criminal) 2663
Hindu Marriage Act, 1955 — Section 11, 13, 5, 9
High Courts03 May 2010Allowed
Tirath Ram and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts03 May 2010Dismissed
The President, Shri Mahavir Jain Girls High School Vs Miss Tripat Kaur Chawla and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0261
High Courts03 May 2010Dismissed
Brij Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0257
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 21, 22
High Courts03 May 2010Allowed
Pala Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts03 May 2010Dismissed
Mishra Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 149, 323, 326