High Courts05 May 2010Allowed
Mrs. Saroj and Others Vs Sh. Baljeet Singh and Another
Punjab And Haryana At Chandigarh · (2011) ACJ 1392 : (2010) 159 PLR 136 : (2010) 3 RCR(Civil) 929
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 165 of 243
High Courts05 May 2010
Tejpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302
High Courts05 May 2010
Bhajan Singh and Another Vs Simarjit Kaur
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 313Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406
High Courts05 May 2010
Jagshir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0233
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts05 May 2010Dismissed
State of Haryana and Others Vs Mrs. Veena Kumari
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0232
Limitation Act, 1963 — Section 5
High Courts05 May 2010
Arvind @ Chuni Lal and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0226
Arms Act, 1959 — Section 25, 39Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 25, 27, 3, 8
High Courts05 May 2010
State of Punjab Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 468
High Courts05 May 2010
Nathi Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0220
Administration of Evacuee Property Act, 1950 — Section 16Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts05 May 2010
Chanchal Singh & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2346 : (2011) 5 RCR(Criminal) 704
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15Penal Code, 1860 (IPC) — Section 300, 34, 376, 392, 397
High Courts05 May 2010
Gurdev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 82
Land Acquisition Act, 1894 — Section 28, 4, 6
High Courts05 May 2010
Gurvinder Singh Vs Presiding Officer, Election Tribunal (Sdm), Dhuri, District Sangrur and Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 930
Limitation Act, 1963 — Section 5Punjab State Election Commission Act, 1994 — Section 76, 80, 89
High Courts05 May 2010Dismissed
The New India Assurance Company Ltd. Vs Smt. Pinki and Others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 337
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 May 2010
Harvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts05 May 2010Dismissed
Ram Kishan Vs Krishna Devi and Others
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 165 : (2010) 159 PLR 323 : (2011) 7 RCR(Criminal) 96
Hindu Adoptions and Maintenance Act, 1956 — Section 13, 15
High Courts05 May 2010Dismissed
The Commissioner, Central Excise Commissionerate Vs Deora Engineering Works
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0110
High Courts05 May 2010Allowed
Amrik Singh Vs Election Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 138
Punjab State Election Commission Act, 1994 — Section 76, 89
High Courts05 May 2010Dismissed
Dr. J.S. Dosanjh Vs Jatinder Pal Kaur
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0096
High Courts05 May 2010
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 54, 55
High Courts05 May 2010
Karnail Singh Vs Gian Singh and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0058
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 10, 20(2)
High Courts05 May 2010
Karambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 4(1), 7