High Courts06 May 2010Allowed
Ranjit Kaur Vs Bhura Singh and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0241
Penal Code, 1860 (IPC) — Section 307, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 163 of 243
High Courts06 May 2010Allowed
Vinayak Traders Vs Kapisthal Rice International and Another
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0240
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts06 May 2010Dismissed
Nand Lal Vs Smt. Krishna and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0236
Limitation Act, 1963 — Section 5
High Courts06 May 2010Allowed
Darshan Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35
High Courts06 May 2010
Wattan Chand and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0234
Penal Code, 1860 (IPC) — Section 308, 323, 325, 34Probation of Offenders Act, 1958 — Section 4
High Courts06 May 2010
Vikas alias Raju and Another Vs Harkesh Kumar
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0217
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts06 May 2010Dismissed
Ram Naresh Rai Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts06 May 2010Dismissed
State of Haryana and Others Vs Smt. Vidya Devi
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0205
High Courts06 May 2010Allowed
Surjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 160, 171, 302, 323, 325
High Courts06 May 2010Dismissed
Ram Lubhaya Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50
High Courts06 May 2010
Rakesh Kumar Jain & Ors. Vs District Red Cross Branch/Society & Ors.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2360 : (2011) 5 RCR(Civil) 896
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 34, 37
High Courts06 May 2010Dismissed
Sarvjit Singh Vs Surinder Bhardwaj and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 499, 500, 501, 502
High Courts06 May 2010Allowed
Chand Vs Municipal Council
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0134
Constitution of India, 1950 — Article 14
High Courts06 May 2010Dismissed
Rahul Nischal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0133
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 506
High Courts06 May 2010Dismissed
Kalika Prashad Yadav Vs Kadimi Tool Manufacturing Company (Pvt.) Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0130
Industrial Disputes Act, 1947 — Section 25F
High Courts06 May 2010
Rajinder and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 908
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts06 May 2010Allowed
Arvinder Singh alias Harvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61Pharmacy Act, 1948 — Section 32
High Courts06 May 2010Dismissed
Charna Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 363, 366A
High Courts06 May 2010Allowed
Chandra Wati Vs Rishi Pal and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 173, 195, 340, 401Penal Code, 1860 (IPC) — Section 109, 120B, 418, 420, 467
High Courts06 May 2010
Deepak Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0089
Penal Code, 1860 (IPC) — Section 302