High Courts07 May 2010Dismissed
Narinderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 162 of 243
High Courts07 May 2010Dismissed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 186, 307, 323, 324, 326
High Courts07 May 2010Dismissed
Pala Ram and Another Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0214
High Courts07 May 2010Dismissed
Rajender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 449
High Courts07 May 2010Dismissed
Dr. Sudhir Chandna Vs Smt. Anju Bajaj Chandna
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0195
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 May 2010
Ram Murti & Ors. Vs Joga & Ors.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2358 : (2011) 5 RCR(Civil) 897
Hindu Marriage Act, 1955 — Section 13Specific Relief Act, 1963 — Section 20
High Courts07 May 2010Dismissed
The New India Assurance Co. Ltd. Vs Smt. Chameli Devi and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 211 : AIR 2010 P&H 156 : (2011) 162 PLR 454 : (2011) 2 TAC 84
Evidence Act, 1872 — Section 74, 77Insurance Act, 1938 — Section 2Motor Vehicles Act, 1988 — Section 147, 149, 163A, 166, 64U
High Courts07 May 2010
Sukhwinder Singh @ Pinky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 17, 18, 19
High Courts07 May 2010Dismissed
Chando and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0113
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts07 May 2010Dismissed
Manmohan Singh Gandhi Vs Rajinder Singh Gill Jaswinder Singh and Others Vs Rajinder Singh Gill
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0103
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A
High Courts07 May 2010Dismissed
Winsome Textile Industries Limited Vs Mangla Cotex Limited Sudhir Kumar Jain Vs Winsome Textile Industries Limited and Others
Punjab And Haryana At Chandigarh · (2011) 1 BC 167 : (2011) 163 CompCas 428 : (2010) 159 PLR 678
Civil Procedure Code, 1908 (CPC) — Section 151COMPANIES ACT, 1956 — Section 433, 434, 439, 442, 446Limitation Act, 1963 — Section 5
High Courts07 May 2010
Punjab Financial Corporation Vs Pretty Cycle Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 162 CompCas 370 : (2010) 102 SCL 197
Civil Procedure Code, 1908 (CPC) — Section 151COMPANIES ACT, 1956 — Section 446, 483State Financial Corporations Act, 1951 — Section 31
High Courts07 May 2010
Amarjit Singh alias Mintu and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) CriLJ 4134
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 304B, 306
High Courts07 May 2010Dismissed
Sadhu Ram and Others Vs Gobind and Another
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0065
High Courts07 May 2010Dismissed
Charanjit Kaur Vs Raja Singh and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0062
Specific Relief Act, 1963 — Section 41
High Courts07 May 2010Dismissed
Frontline Developers Ltd. Vs Arun Kumar
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0049
High Courts06 May 2010Allowed
Chand Vs Municipal Council, Panipat
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 739
Constitution of India, 1950 — Article 14
High Courts06 May 2010
Amit Ahuja Vs Gian Parkash Bhambri
Punjab And Haryana At Chandigarh · (2010) 159 PLR 29 : (2010) 3 RCR(Criminal) 586
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 May 2010Dismissed
Punjab State Electricity Board Vs Varinder Kumar Gupta
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0244
Limitation Act, 1963 — Section 3
High Courts06 May 2010Dismissed
Jagtaran Singh Malhotra Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0243
Punjab Civil Services Rules — Rule 5.32A(a)