High Courts28 Apr 2010
Hardip Singh Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 644
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 14, 30, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 172 of 243
High Courts28 Apr 2010Allowed
Kamla Devi and Others Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0028
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts28 Apr 2010Allowed
Jasbir Singh @ Beera and others Vs State of Punjab State of Punjab Vs Jaswant Singh alias Jassi
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 351
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts28 Apr 2010Allowed
A.K. Shahu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 70
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts27 Apr 2010Dismissed
Harbans Lal Saroya Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0455
High Courts27 Apr 2010Dismissed
R. William Anand and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0454
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 482Penal Code, 1860 (IPC) — Section 120B, 204, 406, 408, 409
High Courts27 Apr 2010Dismissed
Amrik Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0453
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 401, 468Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 498A
High Courts27 Apr 2010Dismissed
Santokh Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0425
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts27 Apr 2010
J.R. Agency Vs Punjab Small Industries and Export Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 452
Contract Act, 1872 — Section 4, 5
High Courts27 Apr 2010Dismissed
State of Haryana and Another Vs Vijay Kumar Jain and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 456
Civil Procedure Code, 1908 (CPC) — Section 100, 151, 80, 96
High Courts27 Apr 2010Dismissed
Kulwant Kaur Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0406
Criminal Procedure Code, 1973 (CrPC) — Section 156, 378Penal Code, 1860 (IPC) — Section 120B, 323, 34, 419, 420
High Courts27 Apr 2010Allowed
Mohinder Pal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0404
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts27 Apr 2010Allowed
Dr. R.S. Jhas Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0350
High Courts27 Apr 2010Dismissed
Dr. Devender Bohra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 446
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 4(2)
High Courts27 Apr 2010
Dayal Sarup Vs Om Parkash (Since Deceased) Through L.Rs.
Punjab And Haryana At Chandigarh · (2010) 4 PLR 1 : (2010) 3 RCR(Civil) 594 : (2010) 2 RCR(Rent) 113
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 100
High Courts27 Apr 2010Allowed
Balraj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 57
High Courts27 Apr 2010Dismissed
Kashmir Chand and Another Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0126
Drugs and Cosmetics Act, 1940 — Section 17, 17A, 17B, 18, 18BNarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22, 29, 8Penal Code, 1860 (IPC) — Section 116
High Courts27 Apr 2010Allowed
Ram Singh Vs Ram Sarup
Punjab And Haryana At Chandigarh · (2010) 159 PLR 450
High Courts27 Apr 2010Dismissed
The State of Punjab and Others Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0124
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Apr 2010
All Haryana PWD Mechanical Karamchari Union and Others Vs State of Haryana and Others Varinder Paul Sharma, Painter and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0094
Constitution of India, 1950 — Article 14