High Courts23 Apr 2010Dismissed
Commissioner of Income Tax Vs Pivet Finance Ltd.
Punjab And Haryana At Chandigarh · (2010) 236 CTR 111 : (2010) 192 TAXMAN 21
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 175 of 243
High Courts23 Apr 2010Dismissed
Tapinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 4 SLR 753
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Apr 2010Allowed
Dilbag Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B, 9
High Courts23 Apr 2010Allowed
Baljinder Singh @ Babbi and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 SLR 285
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 173, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts23 Apr 2010Dismissed
Prem Khalsa Iron Steel Rolling Mills Vs Commissioner of Central Excise and Another
Punjab And Haryana At Chandigarh · (2010) 176 ECR 108 : (2010) 253 ELT 516
Central Excises and Salt Act, 1944 — Section 3, 3A, 4, 4A
High Courts23 Apr 2010Dismissed
Binder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0312
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 354, 366
High Courts23 Apr 2010Allowed
Commissioner of Central Excise Vs Kuldeep Singh Gill
Punjab And Haryana At Chandigarh · (2010) 18 STR 708 : (2010) 27 STT 224 : (2010) 32 VST 526
Finance Act, 1994 — Section 65, 66, 67, 69, 70Motor Vehicles Act, 1988 — Section 2, 88
High Courts23 Apr 2010Allowed
Lt. Col. Surjit Singh Gill and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0140
Constitution of India, 1950 — Article 32
High Courts23 Apr 2010Allowed
Noora Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 376, 452
High Courts23 Apr 2010Allowed
Gursharan Singh alias Sarna Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25
High Courts23 Apr 2010Dismissed
Om Parkash Chitra Vs Smt. Sarbati and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0102
Hindu Adoptions and Maintenance Act, 1956 — Section 19
High Courts23 Apr 2010
Palwinder Singh and Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 323, 332, 353
High Courts23 Apr 2010Dismissed
Gulshan Kumar Khurana Vs Kamlesh Kumari
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0080
Constitution of India, 1950 — Article 21Hindu Marriage Act, 1955 — Section 26Penal Code, 1860 (IPC) — Section 499
High Courts23 Apr 2010Dismissed
Didar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts23 Apr 2010Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts23 Apr 2010Dismissed
Balwinder Singh, Baljinder Singh and Des Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts23 Apr 2010Dismissed
Mukhtiar Singh and Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0032
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 41, 42, 43
High Courts22 Apr 2010Dismissed
Commissioner of C. Ex. Vs Neel Kanth Rubber Mills
Punjab And Haryana At Chandigarh · (2010) 254 ELT 203
Customs Tariff Act, 1975 — Section 3
High Courts22 Apr 2010Dismissed
J.C. Gilhotra Vs Union Territory
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0450
Criminal Procedure Code, 1973 (CrPC) — Section 196, 197, 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13, 19, 5
High Courts22 Apr 2010Dismissed
Atma Ram and Another Vs Kewal Sons Farm Private Limited
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0449
Civil Procedure Code, 1908 (CPC) — Section 148