High Courts22 Apr 2010Allowed
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 401, 468Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 177 of 243
High Courts22 Apr 2010Dismissed
Joginder and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0104
Land Acquisition Act, 1894 — Section 23, 24, 4, 6
High Courts22 Apr 2010Allowed
Vikas alias Vicky and Others and Kishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 344, 363, 366, 376, 506
High Courts22 Apr 2010Dismissed
Dhan Singh and Another Vs Ved Singh and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0056
High Courts22 Apr 2010Allowed
Maharishi Dayanand University Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0052
Industrial Disputes Act, 1947 — Section 2, 25G, 25H
High Courts22 Apr 2010
Bakshish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 Apr 2010Dismissed
Union of India (UOI) Vs Saripam
Punjab And Haryana At Chandigarh · (2010) 255 ELT 42
Customs Act, 1962 — Section 135
High Courts21 Apr 2010
Bhawani Castings (P) Ltd. Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 247
High Courts21 Apr 2010Dismissed
Harbhajan Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 42, 50
High Courts21 Apr 2010Dismissed
Khattu Ram Vs Charan Dass and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0435
Constitution of India, 1950 — Article 227
High Courts21 Apr 2010Dismissed
Dharambir Singh through L.Rs., Smt. Onkari through L.Rs and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0434
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 15A, 17, 4, 48, 5A
High Courts21 Apr 2010Dismissed
Indian Acrylics Ltd. and Another Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0433
Constitution of India, 1950 — Article 226
High Courts21 Apr 2010Dismissed
Smt. Asha Rani Vs Ram Sawrup and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0431
Criminal Procedure Code, 1973 (CrPC) — Section 173, 391, 401Penal Code, 1860 (IPC) — Section 498A
High Courts21 Apr 2010Dismissed
Jatinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0430
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 482
High Courts21 Apr 2010Dismissed
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0419
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts21 Apr 2010Allowed
Charan Singh Chahal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0411
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 482Penal Code, 1860 (IPC) — Section 120B, 302
High Courts21 Apr 2010
Gurmukh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0408
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13, 20, 4, 7
High Courts21 Apr 2010Allowed
Smt. Veena Sharma Vs Naveen Sharma and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0407
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Apr 2010Dismissed
Smt. Kamlesh Vs Sumer Khan @ Sumera and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0405
Specific Relief Act, 1963 — Section 20
High Courts21 Apr 2010
Dalip Singh Vs Assistant Collector of Customs, Ministry of Finance, Government of India
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0394
Constitution of India, 1950 — Article 21Customs Act, 1962 — Section 135, 140A