High Courts20 Apr 2010Dismissed
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0427
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 57
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 179 of 243
High Courts20 Apr 2010Dismissed
Abdul Mannan and Others Vs Smt. Shanti Devi and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0426
Evidence Act, 1872 — Section 34, 73, 8
High Courts20 Apr 2010Dismissed
Pappu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 691
Criminal Procedure Code, 1973 (CrPC) — Section 160, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 21
High Courts20 Apr 2010Allowed
Wing Commander (Retd.) Gurmail Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0422
Constitution of India, 1950 — Article 32
High Courts20 Apr 2010
Raj Kumar @ Raju and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0421
Penal Code, 1860 (IPC) — Section 34, 365, 392, 397, 412
High Courts20 Apr 2010Allowed
Gurpiar Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0418
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Apr 2010Allowed
AIR CDR S.S. Kaushik and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0417
Constitution of India, 1950 — Article 32
High Courts20 Apr 2010Allowed
Brigadier (Retd.) Harwant Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0416
Constitution of India, 1950 — Article 32
High Courts20 Apr 2010Dismissed
Gopi Ram Vs The Registrar, Cooperative Societies and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0403
High Courts20 Apr 2010Allowed
Keharo @ Kehar Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0402
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts20 Apr 2010Dismissed
Kanhiya and Another, Jiva and Rajinder Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0401
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 34, 342, 459, 460
High Courts20 Apr 2010Dismissed
State of Haryana Vs Phool Chand and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0400
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts20 Apr 2010
Onkar Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 502
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 13A, 14, 18, 2, 20
High Courts20 Apr 2010Dismissed
Karnail Singh, Manphool Singh, Shiv Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0384
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313
High Courts20 Apr 2010Allowed
Lt. Col. (Retd.) Jagdish Singh Batth and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0383
Constitution of India, 1950 — Article 32
High Courts20 Apr 2010Dismissed
Suresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 SLR 758
Criminal Procedure Code, 1973 (CrPC) — Section 175Penal Code, 1860 (IPC) — Section 304B
High Courts20 Apr 2010Dismissed
Harbans Singh alias Gaggar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 SLR 122
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 114, 118, 133, 376, 59
High Courts20 Apr 2010Dismissed
Mandeep Kaur Vs Guru Nanak Dev University and Another
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0308
High Courts20 Apr 2010
Sudesh Rani and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 426
Constitution of India, 1950 — Article 14, 16, 38
High Courts20 Apr 2010Dismissed
Meenakshi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0306