CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 186 of 243

High Courts07 Apr 2010Allowed

Anup Saini Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 2 Crimes 307 : (2010) 4 RCR(Civil) 2 : (2010) 3 RCR(Criminal) 827

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
Read judgment
High Courts07 Apr 2010Dismissed

Lakhbir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 04 P&H CK 0365

Criminal Procedure Code, 1973 (CrPC) — Section 157, 307, 313Penal Code, 1860 (IPC) — Section 148, 149, 27, 307, 323
Read judgment
High Courts07 Apr 2010

Sher Singh Vs Siri Kishan

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 340

Civil Procedure Code, 1908 (CPC) — Section 33Limitation Act, 1963 — Article 65
Read judgment
High Courts07 Apr 2010

Nirmal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 201

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
Read judgment