High Courts15 Mar 2010Dismissed
Harjeet Singh Bedi Vs Ishwar Devi and Another
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 333 : (2010) 2 RCR(Rent) 310
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 200 of 243
High Courts15 Mar 2010
Hawa Singh C/o Sh. B.M Gupta Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court-II and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0260
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts15 Mar 2010
Ved Parkash and Others Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0257
Civil Procedure Code, 1908 (CPC) — Section 2, 34
High Courts15 Mar 2010
Ramesh Chand and Another Vs Vijay Singh and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0238
High Courts15 Mar 2010
Mohan Shyam and Others Vs Munshidhar and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0221
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts15 Mar 2010
Raj Kumar Singh & Ors. Vs Amar Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1157 : (2010) 2 LLR 326 : (2010) 5 RCR(Civil) 39
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(b)
High Courts15 Mar 2010
Sir Chhotu Ram Senior Secondary School, Village Rasulpur, Yamuna Nagar Vs New India Assurance Company Limited
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 260
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 2(21), 2(47), 3
High Courts15 Mar 2010Dismissed
Manga and Others Vs Gian Mohd. and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0160
High Courts15 Mar 2010Dismissed
Ram Kumar Vs Surajbans Singh Bakshi
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 378
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Mar 2010Dismissed
Jagroop Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0157
High Courts15 Mar 2010
The Punjab State Tubewell Corporation Ltd. Vs Sh. Paramjit Rai and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0156
High Courts15 Mar 2010Allowed
Entrepreneurs (Calcutta) Pvt. Ltd. Vs Kanwar Singh
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0155
High Courts15 Mar 2010Dismissed
Jagmohan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0154
Penal Code, 1860 (IPC) — Section 420, 489A, 489B, 489C, 489D
High Courts15 Mar 2010Dismissed
Om Parkash and Others Vs Randhir Khanna
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 147, 299, 482, 82Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Mar 2010Allowed
Chopra Towers Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0130
High Courts15 Mar 2010
Surinder Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 200, 36
High Courts15 Mar 2010
Gurcharan Singh Vs Amrik Singh and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0122
High Courts15 Mar 2010Dismissed
Sobha Dass Vs Thakurdwara Almauraf Dyal Wala and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0108
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 Mar 2010
Sher Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0100
High Courts15 Mar 2010Allowed
Rulda Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0096