High Courts09 Mar 2010Dismissed
Shri Inderjit Singh Vs Karam Singh (since deceased) represented by his L.Rs. and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 809
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 206 of 243
High Courts09 Mar 2010
State of Punjab and Others Vs The Assistant Collector, Grade-I and Labour-cum-Conciliation Officer and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0104
Industrial Disputes Act, 1947 — Section 33C
High Courts09 Mar 2010
Dr. Kiran Garg Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 245Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 23, 25
High Courts09 Mar 2010Allowed
Union of India (UOI) and Others Vs Brij Lal
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 1000
Constitution of India, 1950 — Article 226
High Courts09 Mar 2010Dismissed
Bhagwan Dass Vs Jai Kishan and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 787
High Courts09 Mar 2010Dismissed
Mrs. Swaran Sethi Vs Modland Wears Pvt. Limited
Punjab And Haryana At Chandigarh · (2010) 159 PLR 91 : (2010) 6 RCR(Civil) 29
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts09 Mar 2010Dismissed
Paramjit Singh Vs Sukhvinder Singh
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0080
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts09 Mar 2010Dismissed
Paras Ram Vs Bhaiya Ram
Punjab And Haryana At Chandigarh · (2010) 158 PLR 789 : (2011) 5 RCR(Criminal) 58
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts09 Mar 2010Allowed
Director Food and Supplies Department and Others Vs Shri Prem Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 126 FLR 509 : (2010) 4 LLJ 801 : (2010) 158 PLR 791
Industrial Disputes Act, 1947 — Section 25F
High Courts09 Mar 2010Allowed
Darshan Singh Vs Sukhdev Singh and others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 205
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Mar 2010Dismissed
Smt. Sunita Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · AIR 2011 P&H 20 : (2011) 7 RCR(Criminal) 6
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13
High Courts08 Mar 2010
Union of India (UOI) Vs Smt. Reeta and Another
Punjab And Haryana At Chandigarh · (2011) ACJ 1854 : (2010) 158 PLR 600 : (2010) 4 RCR(Civil) 15
Railways Act, 1989 — Section 124
High Courts08 Mar 2010Dismissed
Kamal Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 716
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts08 Mar 2010Dismissed
Baljit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 773
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts08 Mar 2010
Megh Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1011 : (2011) 6 RCR(Criminal) 1305
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts08 Mar 2010
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 881
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17a, Order 23 Rule 1, 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts08 Mar 2010
Supreme Singh Vs Financial Commissioner Revenue Punjab & Ors.
Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3901 : (2011) 1 LLR 280 : (2010) 5 RCR(Civil) 833
Punjab Land Revenue Act, 1887 — Section 34, 36
High Courts08 Mar 2010Dismissed
Krishan Vs Satbir and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0219
High Courts08 Mar 2010Dismissed
Raghbir Singh Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0197
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Mar 2010Dismissed
R.S. Panwar Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0164
Food Corporation of India Staff Regulations, 1971 — Regulation 31, 32