High Courts26 Feb 2010Dismissed
Raj Pal Vs Vikram and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0010
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 213 of 243
High Courts26 Feb 2010Dismissed
The State of Haryana and Another Vs Smt. Usha Rani and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Feb 2010Allowed
Puran Chand alias Raju Vs Gopal Krishan and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 360 : (2010) 2 RCR(Civil) 598
Civil Procedure Code, 1988 — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts25 Feb 2010Allowed
Sadhu Ram Vs Dakshi Haryana Bijli Vitran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 582 : (2010) 4 RCR(Civil) 14
Employees Compensation Act, 1923 — Section 4A
High Courts25 Feb 2010Dismissed
Sewak Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34Prevention of Corruption Act, 1988 — Section 13, 20, 7
High Courts25 Feb 2010
Rampal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0273
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts25 Feb 2010
Harchand Singh alias Roda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts25 Feb 2010Dismissed
New India Assurance Company Ltd. Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0271
Motor Vehicles Act, 1988 — Section 1, 147, 163A
High Courts25 Feb 2010
Sehdev and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 396
Constitution of India, 1950 — Article 226Land Acquisition (Mines) Act, 1885 — Section 17Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts25 Feb 2010
Harcharan Singh Bhatti Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 393
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts25 Feb 2010Dismissed
Simarjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0264
High Courts25 Feb 2010
Kewal Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 427
High Courts25 Feb 2010
Jagtar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 Crimes 518 : (2010) 1 SLR 155
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts25 Feb 2010Dismissed
Suraj Mal Vs Birmati and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0259
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Feb 2010
Sukhpreet Inder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 279
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 324, 326, 336
High Courts25 Feb 2010
Joginder Singh Vs Suba Singh and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0229
High Courts25 Feb 2010
Narender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 63 : (2010) 4 Crimes 486 : (2011) 5 RCR(Criminal) 649
Prevention of Food Adulteration Act, 1954 — Section 16(i)(a)(i)
High Courts25 Feb 2010Dismissed
Dani and Another Vs Suraj Bhan and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0189
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Feb 2010Dismissed
The Oriental Insurance Company Ltd. Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0171
High Courts25 Feb 2010Dismissed
Jatinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0160
Punjab Security of Land Tenures Act, 1953 — Section 2(8), 24