COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 215 of 243

High Courts25 Feb 2010Allowed

Pritam Singh and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 395

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 320, 326, 34

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High Courts24 Feb 2010Dismissed

J.C. Khanna Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 56601

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 406, 420, 506

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High Courts24 Feb 2010

Dayal Sarup Vs Om Prakash (since deceased) through LRs. and Others

Punjab And Haryana At Chandigarh · (2010) 159 PLR 362 : (2010) 2 RCR(Civil) 642

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 3, 100, 100(1), 100(3)Punjab Courts Act, 1934 — Section 41Punjab High Court Rules and Orders — Rule 10, 5

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High Courts24 Feb 2010Dismissed

Gurdeep Singh Vs Gopal Singh

Punjab And Haryana At Chandigarh · (2010) 158 PLR 342

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts24 Feb 2010Dismissed

Ashok Kumar Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 336 : (2010) 3 SLR 389

Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 467

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High Courts24 Feb 2010Dismissed

Balbir Singh and Others Vs Municipal Council and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 344 : (2010) 2 RCR(Civil) 670

Haryana Municipal Act, 1973 — Section 116

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High Courts24 Feb 2010Allowed

Manphool and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0261

Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 245, 482Penal Code, 1860 (IPC) — Section 34, 427, 435, 506

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High Courts24 Feb 2010Allowed

Surinder Kumar and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0260

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 324, 34, 452, 506

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High Courts24 Feb 2010

Sikander Singh Maluka Vs Gurpreet Singh Kangar

Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 661

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151, 17

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High Courts24 Feb 2010Dismissed

Samey Singh Vs Santra and Others

Punjab And Haryana At Chandigarh · (2010) 2 CivCC 601 : (2010) 158 PLR 350 : (2010) 5 RCR(Civil) 749

Evidence Act, 1872 — Section 63, 68, 90Hindu Adoptions and Maintenance Act, 1956 — Section 7, 8

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High Courts24 Feb 2010

R.K. Machine Tools Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2010) 30 VST 413

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High Courts24 Feb 2010

Saudagar Singh and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 282

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 341, 458

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High Courts24 Feb 2010Dismissed

Trilok Singh Vs The Presiding Officer and Another

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0154

Industrial Disputes Act, 1947 — Section 25F, 33C(2)

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High Courts24 Feb 2010Allowed

S.N. Hotels and Resorts (P) Ltd. and Another Vs Shri Sanjeev Kumar and Others

Punjab And Haryana At Chandigarh · (2010) 2 CivCC 673 : (2010) 158 PLR 352

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 7Constitution of India, 1950 — Article 227

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High Courts24 Feb 2010Allowed

Jaibir Singh Goyat Vs Haryana Coop. Sugar Mills Ltd. and Another

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0143

Constitution of India, 1950 — Article 227University Grants Commission Act, 1956 — Section 3

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High Courts24 Feb 2010

Commissioner of Central Excise Vs Aagosh Poly Foam

Punjab And Haryana At Chandigarh · (2010) 177 ECR 317

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High Courts24 Feb 2010Dismissed

Sanjay Gupta Vs Manju Goyal and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 337

Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 41

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High Courts24 Feb 2010Dismissed

Parmod Kumar and Others Vs Joginder Singh and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 346 : (2010) 2 RCR(Civil) 671

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High Courts24 Feb 2010Dismissed

Hony. Capt. Bakhshish Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 348

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High Courts24 Feb 2010Dismissed

Des Raj Vs Mohan Lal and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 356

Partnership Act, 1932 — Section 48

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