High Courts23 Feb 2010Dismissed
Rupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 217 of 243
High Courts22 Feb 2010
Charanjit Singh Vs Baldev Singh and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 721
East Punjab Urban Rent Restriction Act, 1949 — Section 13B 18A
High Courts22 Feb 2010
Nirbhai Singh Vs Gurvinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 433
High Courts22 Feb 2010Allowed
Parveen @ Babli Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Feb 2010Dismissed
Wave Industries Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 1
High Courts22 Feb 2010
Rajveer Singh and Another and Jagtej Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 514
Criminal Procedure Code, 1973 (CrPC) — Section 161, 31, 313, 439Penal Code, 1860 (IPC) — Section 302, 306, 328, 34, 376
High Courts22 Feb 2010
Shamsher Vs U.T.Chandigarh & Anr.
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2721 : (2011) 5 RCR(Criminal) 677
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 18
High Courts22 Feb 2010
Jagdev Singh Vs Addl.Director, Consolidation of Holdings, Punjab & Ors.
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 960 : (2010) 2 LLR 338 : (2010) 2 RCR(Civil) 64601
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts22 Feb 2010Allowed
Commissioner of Central Excise Vs N.K. Chugh and Co.
Punjab And Haryana At Chandigarh · (2010) 18 STR 145
High Courts22 Feb 2010Dismissed
Dilshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 332, 34, 353, 427
High Courts22 Feb 2010
Deka Baba Jodh Sachiar Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 256 : (2010) 328 ITR 178
Income Tax Act, 1961 — Section 11, 12AA, 12AA(1), 253(1), 80G
High Courts22 Feb 2010Dismissed
Karambir Singh Vs Inder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 583
Transfer of Property Act, 1882 — Section 52
High Courts22 Feb 2010Allowed
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 621
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 28, 420, 489A, 489B, 489C
High Courts22 Feb 2010Allowed
Randhir Singh Vs Balraj and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 324, 326, 34Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts22 Feb 2010Dismissed
Prem Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 SLR 217
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts22 Feb 2010Dismissed
State of Punjab Vs Rajesh alias Tilak Ram
Punjab And Haryana At Chandigarh · (2012) 1 Crimes 437 : (2011) 4 RCR(Criminal) 621
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52, 52(2), 53
High Courts20 Feb 2010Allowed
Iqbal Singh Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 5
High Courts19 Feb 2010
Kaka Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 383
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts19 Feb 2010Allowed
Dev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 595
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 489B, 489C, 489D, 489E, 498A
High Courts19 Feb 2010
Jagdev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376, 376A, 376B, 376C