High Courts03 Feb 2010Allowed
Jalaur Singh Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 607 : (2010) 2 RCR(Civil) 519
Constitution of India, 1950 — Article 227Punjab Gram Panchayat Act, 1992 — Section 73, 73(2), 76
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 227 of 243
High Courts03 Feb 2010Allowed
Harwinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 8 : (2011) 5 RCR(Criminal) 66
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 342, 406, 498A
High Courts03 Feb 2010
Subash Chander and Another Vs Haryana State
Punjab And Haryana At Chandigarh · (2010) 158 PLR 532 : (2010) 2 RCR(Civil) 789
High Courts03 Feb 2010Dismissed
Rai Singh Vs Mohinder Singh through his legal heirs
Punjab And Haryana At Chandigarh · (2010) 158 PLR 522
Civil Procedure Code, 1908 (CPC) — Section 148, 151Specific Relief Act, 1963 — Section 28
High Courts03 Feb 2010Dismissed
Ram Rikh Vs Kalu Ram and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 24
High Courts03 Feb 2010Allowed
Gurdev Singh Vs Data Ram and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 19
High Courts03 Feb 2010Dismissed
Hawa Singh Vs Dayanand and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 567
Hindu Marriage Act, 1955 — Section 14
High Courts03 Feb 2010
Sukhwant Kaur Vs National Insurance Company Limited
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 469 : (2010) 2 RCR(Civil) 546
Motor Vehicles Act, 1988 — Section 166, 168
High Courts03 Feb 2010
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 251
High Courts03 Feb 2010Dismissed
Commissioner of Central Excise Vs Vahoo Colour Lab.
Punjab And Haryana At Chandigarh · (2010) 18 STR 548 : (2010) 25 STT 1 : (2010) 29 VST 371
Central Excises and Salt Act, 1944 — Section 35G
High Courts03 Feb 2010
State of Punjab & Others Vs Gian Chand
Punjab And Haryana At Chandigarh · (2010) 4 PLR 17 : (2010) 3 RCR(Civil) 659
Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954 — Section 3
High Courts03 Feb 2010
S.Palpinder Singh Sandhu Vs Sarita Sharma
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 16 : (2010) 1 RCR(Rent) 404
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts03 Feb 2010Allowed
Avtar Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 16
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts03 Feb 2010Allowed
Deepak Thapar Vs Ravinder Thapar
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 447 : (2010) 158 PLR 22
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Feb 2010Dismissed
Niranjan Lal Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 29
Constitution of India, 1950 — Article 14, 300
High Courts03 Feb 2010Allowed
Gurcharan Singh and Others Vs Secretary, Urban Development, Government of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 416 : (2010) 158 PLR 490 : (2010) 2 RCR(Civil) 127
High Courts03 Feb 2010Allowed
Shri Bawa Lal Ji Filling Station Vs Indian Oil Corporation Limited and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 485
Constitution of India, 1950 — Article 136, 226Specific Relief Act, 1963 — Section 14, 9
High Courts03 Feb 2010
Gurdip Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 483 : (2010) 3 RCR(Civil) 54
Land Acquisition Act, 1894 — Section 17, 4, 6, 7, 9
High Courts03 Feb 2010Allowed
Bahadur Singh and Another Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 525
Constitution of India, 1950 — Article 226
High Courts03 Feb 2010Dismissed
GMP Finishing Mills Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 608
Central Excises and Salt Act, 1944 — Section 11B(1)