High Courts14 Jan 2010
Mohinder Kaur Vs Teja Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 779
Specific Relief Act, 1963 — Section 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 239 of 243
High Courts14 Jan 2010
Gurcharan Singh Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 96 : (2010) 4 SLR 716
High Courts14 Jan 2010Allowed
Manjit Kaur Vs Punjab Sales Corporation and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 413 : (2010) 3 RCR(Civil) 17 : (2010) 1 RCR(Rent) 406
High Courts14 Jan 2010
Kulwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 421
Constitution of India, 1950 — Article 226
High Courts14 Jan 2010Dismissed
Jarnail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 720
Punjab Minerals (Vesting of Rights) Act, 1994 — Section 3(1)
High Courts14 Jan 2010
Bajaj Allianz General Insurance Company Limited Vs Mahesh Kumar and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 1606 : (2010) 159 PLR 380 : (2010) 2 RCR(Civil) 785 : (2010) 2 RCR(Civil) 96
Motor Vehicles Act, 1988 — Section 166
High Courts14 Jan 2010Allowed
Sukhchain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 603
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts14 Jan 2010Allowed
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0018
Prevention of Corruption Act, 1988 — Section 7
High Courts14 Jan 2010Dismissed
Uttam Singh Yadav and another Vs M/s. Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 218
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 115, 34
High Courts13 Jan 2010Allowed
Zora Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 396
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Jan 2010
Vikash Kumar Vs Haryana State Pollution Control Board and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 102
All India Council for Technical Education Act, 1987 — Section 10, 11, 22
High Courts13 Jan 2010Dismissed
Ranjit Singh @ Rana and Others Vs State of Punjab Jarnail Singh Vs Ranjit Singh @ Rana and Others
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319Penal Code, 1860 (IPC) — Section 148, 149, 302, 304
High Courts13 Jan 2010
Bansi Lal Vs Mahavir
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 481 : (2010) 2 RCR(Civil) 773
Limitation Act, 1963 — Section 5
High Courts13 Jan 2010Dismissed
Rockman Cycle Industries Ltd. Vs Commissioner of Wealth Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (2010) 229 CTR 398 : (2010) 191 TAXMAN 399
Wealth Tax Act, 1957 — Section 2(ea), 27A
High Courts13 Jan 2010
Mani Vs Sukhjit Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 775
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts13 Jan 2010
Jagdeep Singh & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 258 : (2012) 1 RCR(Criminal) 511
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 326, 34, 406, 498a
High Courts13 Jan 2010Allowed
Manoj Luthra and Others Vs New India Assurance Company Limited and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 215
High Courts13 Jan 2010
Satish Kumar Sethi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 106 : (2010) 2 RCR(Civil) 795
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12
High Courts13 Jan 2010
Harbans Singh Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 384 : (2010) 2 RCR(Civil) 776
Motor Vehicles Act, 1988 — Section 166
High Courts13 Jan 2010Allowed
Puran Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0046
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 107, 306, 34