Criminal Procedure Code, 1973 (CrPC) — Section 482, 482Negotiable Instruments Laws (Amendment) Act, 1988 — Section 138, 138Penal Code, 1860 (IPC) — Section 120B, 120B, 420, 420, 467

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High Courts16 Dec 2010

Ajit Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0431

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts16 Dec 2010

Surender Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 370

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 42, 50, 52

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High Courts16 Dec 2010Allowed

Rajan Jain and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0429

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 149, 307, 323, 498

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High Courts16 Dec 2010Allowed

Rinku Kumar and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0400

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498

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High Courts16 Dec 2010Allowed

Veena Kumari and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0383

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts16 Dec 2010Allowed

Jaspal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 490

Criminal Procedure Code, 1973 (CrPC) — Section 193, 319Penal Code, 1860 (IPC) — Section 304B

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High Courts16 Dec 2010Dismissed

Chief General Manager, Bharat Sanchar Nigam Limited and Others Vs Central Administrative Tribunal and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0371

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High Courts16 Dec 2010Allowed

Dr. R.K. Karkara and Others Vs Bhushan Aggarwal and Another

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 721

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)Penal Code, 1860 (IPC) — Section 420

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High Courts16 Dec 2010Allowed