High Courts16 Nov 2010Dismissed
Sanjay Vs Smt. Parveen and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0496
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 50 of 232
High Courts16 Nov 2010Allowed
Mayank Gulati and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0495
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498
High Courts16 Nov 2010
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0494
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts16 Nov 2010
Mohna Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0493
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 457
High Courts16 Nov 2010
Municipal Corporation Vs Nuchem Limited
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0492
Haryana Municipal Corporation Act, 1994 — Section 97
High Courts16 Nov 2010
Ramandeep Kaur and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0491
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts16 Nov 2010
Rajinder Paul Sharma and Others Vs Suraj Bhan and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0469
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 22 Rule 5, Order 9 Rule 8
High Courts16 Nov 2010Dismissed
Nahar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0431
Arms Act, 1959 — Section 20(2), 25Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 336
High Courts16 Nov 2010
Ashok Kumar and Another Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0428
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Nov 2010
Noorddin Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0426
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 188, 420, 467, 468, 471
High Courts16 Nov 2010Dismissed
Satish @ Ranchhor Giri Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0417
Penal Code, 1860 (IPC) — Section 342, 376
High Courts16 Nov 2010
Mallu Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0412
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts16 Nov 2010
Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0411
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 61
High Courts16 Nov 2010
Balbir Singh Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0408
High Courts16 Nov 2010
Sunil Devi @ Babli Vs Sunil Kumar
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0390
Penal Code, 1860 (IPC) — Section 406, 498(A)
High Courts16 Nov 2010Allowed
Ajeet Singh Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0387
Motor Vehicles Act, 1988 — Section 166
High Courts16 Nov 2010
Gurcharan Singh Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0381
High Courts16 Nov 2010
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0349
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 420
High Courts16 Nov 2010
Paramjit Singh Vs Maghar Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0340
High Courts16 Nov 2010Allowed
Commissioner, Central Excise Vs Haryana Industrial Security Services
Punjab And Haryana At Chandigarh · (2011) 183 ECR 208 : (2011) 21 STR 210 : (2010) 29 STT 444 : (2011) 39 VST 516
Finance Act, 1994 — Section 78