High Courts16 Nov 2010
Kulwant Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 120(B), 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 52 of 232
High Courts16 Nov 2010
Hamid Mohammad @ Deva (deceased) through L.Rs. and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 426
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 420, 465Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts16 Nov 2010Dismissed
Pritam Kaur Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0104
High Courts16 Nov 2010Dismissed
Mandhir Bajaj Vs Vice Chancellor, Punjab University and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0102
High Courts16 Nov 2010Dismissed
Dharam Pal Vs Rukmash and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0098
High Courts16 Nov 2010
Bhura Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0097
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Nov 2010Dismissed
Mahinder Singh Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2011) 162 PLR 254
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92
High Courts15 Nov 2010
Ripudaman Kapil and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 795 : (2011) 1 RCR(Civil) 795 : (2011) 1 RCR(Criminal) 471
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Nov 2010Dismissed
Ram Narain Vs Jeet Singh @ Harjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0667
High Courts15 Nov 2010Dismissed
State of Haryana and Another Vs Mangal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0666
Land Acquisition Act, 1894 — Section 18, 4
High Courts15 Nov 2010Dismissed
State of Haryana and Another Vs Dharam Chand
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0665
Land Acquisition Act, 1894 — Section 18, 4
High Courts15 Nov 2010Allowed
Gurmail Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 308
General Clauses Act, 1897 — Section 9Punjab Panchayati Raj Act, 1994 — Section 19(2)
High Courts15 Nov 2010Dismissed
Charan Singh and Others Vs Garja Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0651
High Courts15 Nov 2010
Ved and Others Vs Mani Ram and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0650
High Courts15 Nov 2010
Des Raj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 233
Constitution of India, 1950 — Article 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 323, 452
High Courts15 Nov 2010Dismissed
Krishan Lal and Others Vs State of Haryana.
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0634
Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts15 Nov 2010Dismissed
Super Floorings Private Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0633
Haryana General Sales Tax Rules, 1975 — Rule 28CHaryana Value Added Tax Rules, 2003 — Rule 69
High Courts15 Nov 2010
Sandeep Kumar @ Sanjeev Kumar @ Seepu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0632
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts15 Nov 2010Dismissed
Subash Bathla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0626
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 379, 420, 467, 468
High Courts15 Nov 2010
Avtar Singh Vs Dev Raj
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0625